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Gujarat High Court judgments

35,350 judgments · page 273 of 1,768

High Courts31 Aug 2020Disposed Of

Diptiben Vinubhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0299

Constitution Of India, 1950 — Article 226Gujarat Provisions For Disqualification Of Members Of Local Authorities For Defection Rules, 1987 — Rule 6, 7(3), 10AAnti Defection Act, 1985 — Section 3, 3(1)(a), Section 3(1)(b)
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High Courts28 Aug 2020Allowed

Somabhai Motibhai Vaniya Vs District Magistrate

Gujarat High Court · (2020) 08 GUJ CK 0320

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 186, 188, 332, 343, 504Disaster Management Act, 2005 — Section 51(a)
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High Courts28 Aug 2020Dismissed

Prashant Arvindbhai Halari Vs Nina Vivek Mushale

Gujarat High Court · (2020) 08 GUJ CK 0316

Code Of Civil Procedure, 1908 — Order 8 Rule 6(A), Order 8 Rule 6C, Order 18 Rule 3Family Courts Act, 1984 — Section 19(3)Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 23, 23A, 23(1)(a)
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High Courts28 Aug 2020Allowed

Sonalben W/O Hirenbhai Amrutbhai Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0286

Code Of Criminal Procedure, 1973 — Section 173, 320(1), 320(2), 482Indian Penal Code, 1860 — Section 141, 143, 144, 147, 148, 149, 302, 323, 324, 326, 376, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts27 Aug 2020Disposed Of

Diamond Metals Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0308

Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 12, 12(2)(b)(ii), 12(7)Code Of Criminal Procedure, 1973 — Section 451
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High Courts27 Aug 2020Allowed

Varunbhai Dilipbhai Kharad Vs State Of Gujarat

Gujarat High Court · (2020) 08 GUJ CK 0292

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 354, 363, 376(N), 504, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 8
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