Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 302, 307, 324, 452, 427, 449, 504Gujarat Police Act, 1951 — Section 135(1)

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High Courts26 Nov 2020Allowed

Abdul Hafiz Abdul Razak Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(j)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 12, 17

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High Courts26 Nov 2020Allowed

Dilipbhai Raijibhai Mali Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0031

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts20 Nov 2020Allowed

Finera Trading DMCC Vs MV Lucent

Gujarat High Court · (2020) 11 GUJ CK 0030

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High Courts20 Nov 2020Disposed Of

Abhishak Kumar Jayantilal Patel Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0029

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High Courts20 Nov 2020Disposed Of

Parin Jagdishbhai Thakkar Throughjagdish Laljibhai Thakkar Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0028

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High Courts20 Nov 2020Allowed

Dilip Babulal Jain Vs Superintendent, Central Goods And Services Tax, Vadodaraii

Gujarat High Court · (2020) 11 GUJ CK 0027

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High Courts20 Nov 2020Allowed

Dilip Babulal Jain Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0026

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High Courts19 Nov 2020Allowed

Shivshankar @ Tiya Nandi Dalai Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0025

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High Courts19 Nov 2020Allowed

Kalpeshbhai Narandas Mirani Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0024

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 255(2)

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High Courts19 Nov 2020

Rekhaben Wd/O Dineshbhai Rambhai Parmar Vs State Of Gujarat & 1 Other(s)

Gujarat High Court · (2020) 11 GUJ CK 0023

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High Courts19 Nov 2020Disposed Of

Yogesh Amrutlal Ratanpara Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0022

Constitution Of India, 1950 — Article 226

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High Courts06 Nov 2020Dismissed

Central Council Of Indian Medicine Vs Shree Ram Charitable Trust

Gujarat High Court · (2020) 11 GUJ CK 0021

Constitution Of India, 1950 — Article 226(3)

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High Courts06 Nov 2020Allowed

Bhavinbhai Natvarlal Panchal Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(b), 406, 409, 420, 465, 467, 468, 471, 472, 475

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High Courts06 Nov 2020Allowed

Rajeshbhai Alias Rajubhai Laljibhai Sakhiya Throu Trushaben Rajeshbhai Sakhiya Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0019

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3Indian Penal Code, 1860 — Section 114, 143, 147, 149, 186, 188, 269, 323, 341, 384, 427, 452, 504, 506(2), 507(2)

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High Courts06 Nov 2020Disposed Of

IDBI Bank Ltd Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0018

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

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High Courts06 Nov 2020Disposed Of

Ajay Jasubhai Alias Kabra Ambalal Jadeja (Chhara) Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0017

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 116B

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