High Courts15 Dec 2020Allowed
Arvindsinh Bhawarsinh Udeysinh Rao Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 9
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 267 of 1,768
High Courts15 Dec 2020Allowed
Jagtaransingh Bachintarsingh Nagara Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(KH), 323, 506(1)Dowry Prohibition Act, 1961 — Section 4, 5
High Courts15 Dec 2020Allowed
Sukhadevsingh Jaymalsingh Gleriye Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0031
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts15 Dec 2020Allowed
Yusufbhai Kalubhai Khatki (Shaikh) Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0030
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Indian Penal Code, 1860 — Section 120(B), 429, 295(A)
High Courts15 Dec 2020Allowed
Narvatbhai Maganbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0029
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98, 98(2), 99
High Courts15 Dec 2020Allowed
Rajubhai Ranchhodbhai Soni Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0028
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 98, 98(2), 99
High Courts15 Dec 2020Allowed
Harshadbhai Narshinhbhai Patel Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0027
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98, 98(2), 99
High Courts15 Dec 2020Allowed
Amitbhai Kishanbhai Chunara Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0026
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 65(E), 66(2), 81, 98, 98(2), 99
High Courts15 Dec 2020Allowed
Shaileshbhai Jerambhai Kakadiya Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0025
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98, 98(2), 99, 116B
High Courts10 Dec 2020Disposed Of
Hiren Maganlal Khunt & 4 Other(S) Vs Authorized Officer, A U Small Finance Bank Limited & 1 Other(S)
Gujarat High Court · (2020) 12 GUJ CK 0024
Constitution Of India, 1950 — Article 226, 227
High Courts10 Dec 2020Disposed Of
Hansaben Maganlal Vyas Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0023
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2020Disposed Of
Khemchand Devjibhai Parmar Vs Gujarat Industrial Development Corporation
Gujarat High Court · (2020) 12 GUJ CK 0022
Constitution Of India, 1950 — Article 226
High Courts10 Dec 2020Partly Allowed
Babarbhai Mansukhbhai Vasava Since Decd. Throgh Legal Heir Surajben Wd/O Babarbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0021
Bombay Civil Services Rules, 1959 — Rule 248Industrial Disputes Act, 1947 — Section 25B, 25B(2)
High Courts08 Dec 2020Allowed
Dinaben Jitendrakumar Maheria Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(B), 302, 323, 326Gujarat Police Act, 1951 — Section 135(1)
High Courts08 Dec 2020Allowed
Mansukhbhai Popatbhai Chandgadhiya Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420
High Courts08 Dec 2020Disposed Of
Amrin Zuber Bukhari Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420, 424, 467, 471
High Courts08 Dec 2020Dismissed
Shankerbhai @ Shakkariyabhai Virsinh @ Viriyabhai Meda Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0017
Indian Penal Code, 1860 — Section 201, 302
High Courts08 Dec 2020Dismissed
Rathod Narendrabhai Ukabhai Vs Divisional Manager
Gujarat High Court · (2020) 12 GUJ CK 0016
Constitution Of India, 1950 — Article 226
High Courts08 Dec 2020Allowed
Salimkhan Hasanbhai Tai Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0015
Constitution Of India, 1950 — Article 226Gujarat Prohibition (Amendment) Act, 2017 — Section 98(2)Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts08 Dec 2020Allowed
Sadram Punmaram Vishnoi Vs State Of Gujarat
Gujarat High Court · (2020) 12 GUJ CK 0014
Constitution Of India, 1950 — Article 226Gujarat Prohibition (Amendment) Act, 2017 — Section 98(2)Gujarat Prohibition Act, 1949 — Section 98, 99