COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 266 of 1,768

High Courts23 Dec 2020Allowed

Pappu Lakhan Sav Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0053

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts23 Dec 2020Disposed Of

Hitendrasinh Dolatsinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0052

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 438, 439, 482

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High Courts23 Dec 2020Allowed

Karshan Premabhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0051

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts18 Dec 2020Allowed

Rizwan Usman Mansuri Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0050

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 408, 420, 468, 471, 474

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High Courts18 Dec 2020Allowed

Aswinbhai Mayabhai Katodiya Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0049

Constitution Of India, 1950 — Article 226Gujarat Prevention Of Anti-Social Activities Act, 1985 — Section 2(c), 3, 3(4)

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High Courts18 Dec 2020Allowed

Prakashbhai @ Johny Jentilal Jivrajani Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0048

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(g), 3(2)Immoral Traffic Prevention Act, 1956 — Section 3, 4, 5, 6, 7

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High Courts16 Dec 2020Allowed

Rajan @ Maya Ramprasad Choudhary Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0047

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 149, 427, 294(B), 302, 307, 324, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts16 Dec 2020Allowed

Thakarda Lalaji Kachraji Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0046

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14(1)Indian Penal Code, 1860 — Section 120B, 201, 302Gujarat Police Act, 1951 — Section 135

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High Courts16 Dec 2020Allowed

Nareshbhai Rameshbhai Waland Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 306, 323, 498(A), 506(2)

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High Courts16 Dec 2020Allowed

Jagdish @ Jaggubhai Mevaldas Thawani Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 504, 506(2)

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High Courts16 Dec 2020Allowed

Naishadh Dharamshibhai Chandarana Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0043

Securities Contracts (Regulation) Act, 1956 — Section 13, 16, 17, 19, 23(1)(b), 23(1)(c), 23(1)(e), 23(1)(f), 26Indian Penal Code, 1860 — Section 406, 420

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High Courts16 Dec 2020Allowed

Jagdish @ Bhurio Ishwarbhai Tadpada Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 380, 454, 457

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High Courts16 Dec 2020Allowed

Imran Husen Saiyed Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2)

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High Courts16 Dec 2020Allowed

Sattarbhai Abdulbhai Mansuri Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120(B), 255, 259, 260, 406, 409, 420, 465, 467, 468, 471

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High Courts16 Dec 2020Disposed Of

Amitbhaijitendrakumar Vyas Vs Punjab National Bank

Gujarat High Court · (2020) 12 GUJ CK 0039

Constitution Of India, 1950 — Article 226, 227

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High Courts16 Dec 2020Dismissed

Patel Prakashbhai Bhikhabhai Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0038

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190

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High Courts15 Dec 2020Allowed

Harshadbhai Jayantibhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0037

Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 8, 10, 11Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(i), 3(1)(W),3(2)(vii), 14A

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High Courts15 Dec 2020Allowed