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Gujarat High Court judgments

35,350 judgments · page 264 of 1,768

High Courts01 Feb 2021Allowed

Kailash Yuvraj Patil Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120B, 143, 144, 147, 148, 149, 188, 269, 294(b), 302, 307, 324Gujarat Police Act, 1951 — Section 135(1)
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High Courts01 Feb 2021Allowed

Harshal Prafulbhai Desai Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 9(A), 20, 22, 23, 25, 25A, 29, 36(A), 37, 50, 53, 67Evidence Act, 1872 — Section 24, 25, 26, 27
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High Courts01 Feb 2021Allowed

Riaj Amadbhai Heranja Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0001

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
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High Courts27 Jan 2021Allowed

Bhimabhai Panchabhai Karamata Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0004

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 66(1)B, 81, 83, 98, 98(2), 99, 116B
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High Courts27 Jan 2021Allowed

Ahmadali Sokatali Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0002

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98, 98(2), 99, 116BCode Of Criminal Procedure, 1973 — Section 451
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