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Gujarat High Court judgments

35,350 judgments · page 262 of 1,768

High Courts09 Feb 2021Allowed

Kanaksinh Mahendrasinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 427, 447, 506Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 2(e), 4(1), 4(3)
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High Courts09 Feb 2021Allowed

Lalabhai Hathibhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0024

Prisons (Bombay Furlough And Parole) Rules, 1959 — Rule 4, 4(6), 19Prisons (Bombay Furlough And Parole) Rules, 1989 — Section 3Indian Penal Code, 1860 — Section 147, 148, 302, 307, 326, 324, 504
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High Courts09 Feb 2021Allowed

Vikramsinh Chandrasinh Jethva Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0023

Prisons (Bombay Furlough And Parole) Rules, 1959 — Rule 4, 4(6), 19Prisons (Bombay Furlough And Parole) Rules, 1989 — Section 3Indian Penal Code, 1860 — Section 114, 363, 366
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High Courts09 Feb 2021Allowed

Malsinh Rameshbhai Thakor Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0022

Prisons (Bombay Furlough And Parole) Rules, 1959 — Rule 4, 4(6), 19Prisons (Bombay Furlough And Parole) Rules, 1989 — Section 3Indian Penal Code, 1860 — Section 114, 363, 366
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High Courts08 Feb 2021Allowed

Mahinbhai Amthabhai Talpada Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0060

Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(5)(A), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304(I)323, 384, 395, 397, 506(2)
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High Courts08 Feb 2021Allowed

Mahavirbhai @ Chhagan Kalubhai Vala Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 176, 186, 307, 504, 506(2)Gujarat Minerals (Prevention Of Illegal Mining And Transportation And Storage) Rules, 2005 — Rule 3, 21
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High Courts08 Feb 2021Allowed

Sumit Kamalprsad Gupta Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 144, 147, 148, 149, 294(b), 302, 307, 323, 324, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135
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High Courts04 Feb 2021Allowed

Habeebkhan Gulam Sarvar Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0016

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132
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