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Gujarat High Court judgments

35,350 judgments · page 260 of 1,768

High Courts24 Feb 2021Allowed

Hansaben Rajeshbhai Pipaliya Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0088

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 302, 307, 325, 323, 365, 452Gujarat Police Act, 1951 — Section 135(1)
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High Courts24 Feb 2021Allowed

Darshan Hasmukhbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0084

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 467, 468, 471Prevention Of Corruption (Amendment) Act, 2018 — Section 12, 13(1)(a), 13(2)
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High Courts18 Feb 2021Allowed

Ramesh Jagshi Koli Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0076

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 17
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High Courts15 Feb 2021Allowed

Rajeshbhai Raghavbhai Ahir Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 409, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
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High Courts15 Feb 2021Allowed

Sachin Kumudbhai Parekh Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 376(a), 376(b)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(L), 6, 7, 8, 17, 18
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