High Courts02 Mar 2021Allowed
Papu Toliyo Gamod Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 395
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 259 of 1,768
High Courts02 Mar 2021Allowed
Firozbhai @ Munno Tapori Usmanbhai Vahora Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B
High Courts02 Mar 2021Allowed
Jagdish Malshibhai Pingalsur Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363m, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6, 8, 12
High Courts02 Mar 2021Allowed
Gopal @ Lalo Arjunbhai Mali Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 376(2)(m)
High Courts02 Mar 2021Allowed
Minor Juvenile Mafabhai Panchabhai Dabhla(Bharwad) Through His Father Panchabhai Mangalbhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 171, 366, 376(D), 376(2)(J)(L), 395, 397, 506(2)
High Courts02 Mar 2021Partly Allowed
Karim Saleman Kumbhar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0003
Indian Penal Code, 1860 — Section 34, 302
High Courts02 Mar 2021Partly Allowed
Shukanben Kodarbhai Duliyabhai Bhagora Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0002
Indian Penal Code, 1860 — Section 114, 302
High Courts02 Mar 2021Partly Allowed
Shaikh Shabir Shaikh Rafik Shaikh Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0001
Indian Penal Code, 1860 — Section 302, 364, 377
High Courts01 Mar 2021Partly Allowed
Vijaybhai Jayantibhai Thummar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439(1)Indian Penal Code, 1860 — Section 114, 120B, 406, 420
High Courts01 Mar 2021Partly Allowed
Sanjeev Vishavmbhar Agrawal Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439(1)Indian Penal Code, 1860 — Section 114, 120B, 406, 420
High Courts01 Mar 2021Allowed
Shekh Vasim Basir Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2), 116B
High Courts01 Mar 2021Allowed
Chirag Gautambhai Balshankar Mehta Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts01 Mar 2021Allowed
Sunilkumar Rajaram Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(2)
High Courts01 Mar 2021
Atulkumar Singh Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0010
Indian Penal Code, 1860 — Section 120B, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts01 Mar 2021Allowed
Danabhai S/O Tejabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 302, 365
High Courts01 Mar 2021Partly Allowed
Nareshbhai Manandbhai Dafda Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0005
Indian Penal Code, 1860 — Section 302, 324, 450, 504Gujarat Police Act, 1951 — Section 135
High Courts01 Mar 2021Partly Allowed
Kamleshbhai Melsingbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0004
Indian Penal Code, 1860 — Section 323, 341, 376, 506(2)
High Courts26 Feb 2021
Pranatharthiharan Sridharan Vs Union Of India
Gujarat High Court · (2021) 02 GUJ CK 0082
High Courts26 Feb 2021Partly Allowed
Sajidali @ Danny Mohammadali Saiyad Thorugh Mehjbin Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0081
High Courts25 Feb 2021Allowed
Bharatsinh Narvirsinh Rana Through Digvijaysinh Harishchandrasinh Rana Vs State Of Gujarat
Gujarat High Court · (2021) 02 GUJ CK 0090