COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 261 of 1,768

High Courts15 Feb 2021Disposed Of

Sarifaben Isubbhai Mahetar Vs State Election Commission

Gujarat High Court · (2021) 02 GUJ CK 0069

Constitution Of India, 1950 — Article 12, 226, 324, 324(1), 324(6), 327, 329, 329(b)Representation Of The People Act, 1951 — Section 14Indian Penal Code, 1860 — Section 34, 143, 147, 352

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High Courts15 Feb 2021Dismissed/ Allowed

Vrundavan Co. Operative Housing Society Ltd Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0067

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 7 Rule 11Bombay Tenancy And Agricultural Lands Rules, 1959 — Rule 50

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High Courts15 Feb 2021Allowed

Badshah @ Ahemad Zaverbhai Miyava Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0066

Prisons (Bombay Furlough And Parole) Rules, 1959 — Rule 4, 4(6), 19Prisons (Bombay Furlough And Parole) Rules, 1989 — Rule 3Indian Penal Code, 1860 — Section 114, 147, 148, 149, 302, 307

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High Courts12 Feb 2021

Bharatsinh Narvirsinh Rana Thro Rushirajsinh Anirudhsinh Zala Vs Jail Superintendent

Gujarat High Court · (2021) 02 GUJ CK 0064

Indian Penal Code, 1860 — Section 302

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High Courts12 Feb 2021Dismissed

Vaibhavi Pinkesh Solanki Vs Pinkesh Vijaykumar Solanki

Gujarat High Court · (2021) 02 GUJ CK 0063

Code Of Civil Procedure, 1908 — Section 24Indian Penal Code, 1860 — Section 114, 323, 398A, 504, 506(2)Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts11 Feb 2021Allowed

Ajaybhai Kalubhai Ninama Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 366, 376(1)

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High Courts11 Feb 2021Disposed Of

Dilipbhai Swaroopbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0061

Indian Penal Code, 1860 — Section 302

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High Courts10 Feb 2021

Hiral Muljibhai Solanki Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2021) 02 GUJ CK 0050

Constitution Of India, 1950 — Article 226

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High Courts10 Feb 2021

Messrs Jilani Exports Vs Union Of India

Gujarat High Court · (2021) 02 GUJ CK 0049

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High Courts10 Feb 2021

Messrs Succour Shipping Lines India Pvt. Ltd Vs Union Of India

Gujarat High Court · (2021) 02 GUJ CK 0048

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High Courts10 Feb 2021

Messrs Rose Wear Vs Union Of India

Gujarat High Court · (2021) 02 GUJ CK 0047

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High Courts10 Feb 2021

Messrs KS Trading Co Vs Union Of India

Gujarat High Court · (2021) 02 GUJ CK 0046

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High Courts10 Feb 2021

Messrs M I Overseas Vs Union Of India

Gujarat High Court · (2021) 02 GUJ CK 0045

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High Courts10 Feb 2021

Jawal Suraj Chhasiya Vs Dean, Surat Municipal Institute Of Medical Education And Research

Gujarat High Court · (2021) 02 GUJ CK 0044

Constitution Of India, 1950 — Article 226

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High Courts09 Feb 2021Allowed

Chandrakant Gunvantrai Pandya Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0091

Constitution Of India, 1950 — Article 21Gujarat Civil Services (Conduct) Rules, 1971 — 2(c), 2 (c)(ii), 2 (c)(iii)Code Of Criminal Procedure, 1973 — Section 439

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High Courts09 Feb 2021Partly Allowed

Rajubhai @ Billo Meghjibhai Vala Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0043

Indian Penal Code, 1860 — Section 302, 307

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High Courts09 Feb 2021Allowed

Anil Kaluram Prajapati Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29, 37

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High Courts09 Feb 2021Allowed

Shaktabhai Ranchodbhai Thakor Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8

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High Courts09 Feb 2021Allowed

Kamalbhai Vinodbhai Koli Patel Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949. — Section 65(A)(E), 81, 98(2)

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High Courts09 Feb 2021Allowed

Narendra Sashikant Balat Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6

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