COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 263 of 1,768

High Courts04 Feb 2021Allowed

Ajmalkhan Safadarkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts04 Feb 2021Allowed

Vanrajbhai Dhanjibhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0011

Constitution Of India, 1950 — Article 14, 19(1)(g), 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts03 Feb 2021

Bhayabhai Sadabhai Sohla Vs Jail Superintendent

Gujarat High Court · (2021) 02 GUJ CK 0059

Indian Penal Code, 1860 — Section 302

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High Courts03 Feb 2021

Sardarsinh Fulsinh Chauhan & 4 Other(s) VsState Of Gujarat & 4 Other(s)

Gujarat High Court · (2021) 02 GUJ CK 0026

Urban Land (Ceiling And Regulation) Act, 1976 — Section 10(3)

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High Courts02 Feb 2021Allowed

Dargaram Danaram (In Fir Daanaram Chhelaram) Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention). Act, 1956 — Section 3, 4, 5, 6

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High Courts02 Feb 2021Allowed

Surajbhai Alias Suresh Haribhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L)

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High Courts02 Feb 2021Allowed

Ashokbhai Pravinbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 467, 468, 471

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High Courts02 Feb 2021Allowed

Vikrant Ghanshyambhai Shakpal Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0051

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 467, 468, 471

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High Courts02 Feb 2021

Nathugar Khimgar Meghnathi Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0036

Indian Penal Code, 1860 — Section 323, 504, 506(2)Scheduled Castes And Schedule Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va)

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High Courts02 Feb 2021Allowed

Gumanbhai Dwarkabhai Dubhil Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376

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High Courts02 Feb 2021Allowed

Sohilkhan Shoktkhan @ Suktkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420Information Technology Act, 2000 — Section 66C, 66D

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High Courts02 Feb 2021Allowed

Devilal Nanuramji Kharol Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Bombay Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116(2)Indian Penal Code, 1860 — Section 468, 471

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High Courts02 Feb 2021Allowed

Mohit @ Sonu @ Chunno Chunnalal Chhotelal Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6

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High Courts02 Feb 2021Dismissed

Dwarka Nagarpalika Vs Jitendra Ranchhoddas Majethia & 1 Other(s)

Gujarat High Court · (2021) 02 GUJ CK 0027

Constitution Of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(C)(2)Gujarat Municipalities Act, 1963 — Section 258

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High Courts02 Feb 2021Partly Allowed

Jamal Akhtar Salimuddin Rajput Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0025

Constitution Of India, 1950 — Article 226Arms Rules, 2016 — Rule 107Arms Act, 1959 — Section 17(1), 17(2), 17(3), 17(6), 18, 18(2)

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High Courts02 Feb 2021Allowed

Ashish @ Kaliyo Ram Sidhdharth Kori Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0014

Constitution Of India, 1950 — Article 226

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High Courts02 Feb 2021Allowed

Rama Lakha Kuchhdiya Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0013

Constitution Of India, 1950 — Article 226Gujarat Minor Mineral Concessions Rules, 2017 — Rule 29, 29(2), 29(3), 64

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High Courts01 Feb 2021Allowed

Kalusinh Javansinh Rajput Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29

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High Courts01 Feb 2021Allowed

Kazi Mustaqali Farjandali Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 12

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High Courts01 Feb 2021Allowed

Vipulbhai Kalubhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 02 GUJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 307, 325, 324, 341, 504Gujarat Police Act, 1951 — Section 135

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