COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 265 of 1,768

High Courts25 Jan 2021Allowed

Kailash Bhupatbhai Manvar Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0018

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 6

High Courts25 Jan 2021Disposed Of

Ashishkumar Babulal Vasava Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0016

Gujarat Prohibition Act, 1949 — Section 65(E)Code Of Criminal Procedure, 1973 — Section 438

High Courts25 Jan 2021Disposed Of

Mukesh Rameshchandra Purbia @ Purviya Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0015

Gujarat Prohibition Act, 1949 — Section 65(E), 83, 98(2), 116(B)Code Of Criminal Procedure, 1973 — Section 438

High Courts25 Jan 2021Disposed Of

Prakashbhai S/O Ramniklal Trivedi Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 285, 379Essential Commodities Act, 1955 — Section 3, 7

High Courts25 Jan 2021Disposed Of

Pirdan S/O Javerdan Gadhavi Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0013

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 285, 379Essential Commodities Act, 1955 — Section 3, 7

High Courts25 Jan 2021Disposed Of

Mukesh Mohanlal Dangi Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0012

Code Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 65(a)(e), 98(2), 116B

High Courts25 Jan 2021Allowed

Ramsnehi @ Sunnykumar Juriya Lakoda Kevat(Nishad) Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0011

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

High Courts25 Jan 2021Allowed

Budhabhai Arjunbhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 201, 302, 323, 384, 504Gujarat Police Act, 1951 — Section 135(1)

High Courts25 Jan 2021Allowed

Twinkle Rameshbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380, 408, 457

High Courts22 Jan 2021Allowed

Lakshminarsinha Balramdu Vishvanath Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0027

Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 134, 177, 184

High Courts22 Jan 2021Dismissed

Ramanbhai Bholidas Patel Thro Priyesh Ramanbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 01 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 167, 209, 309, 397, 397(2), 401Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471

High Courts22 Jan 2021Allowed

Oriental Insurance Company Limited (Subsidiary Of Gen. In Vs Omkarsinh Harischandrasinh Jadeja & 4 Other(s)

Gujarat High Court · (2021) 01 GUJ CK 0022

Motor Vehicles Act, 1988 — Section 173

High Courts22 Jan 2021Dismissed

Chandanji Talaji Thakor & 2 Other(s) Vs State Of Gujarat & 2 Other(s)

Gujarat High Court · (2021) 01 GUJ CK 0021

Constitution Of India, 1950 — Article 226Maharashtra Specified Co-Operative Societies Elections To Committees Rules, 1971 — Rule 3(j), 34(8)Hemchandracharya North Gujarat University Act, 1986 — Section 5, 15, 16, 19, 19(1)(vii), 76, 77, 144T

High Courts24 Dec 2020Allowed

Mohammad Anish Habibbhai Solanki (Sipai) Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0061

Indian Penal Code, 1860 — Section 114, 120B, 302, 323, 396, 397Arms Act, 1959 — Section 25(1BA), 27Gujarat Police Act, 1951 — Section 135

High Courts24 Dec 2020Allowed

Dashrathbhai Bholidas Patel Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 294(b), 406, 420, 468, 506(2)

High Courts24 Dec 2020Allowed

Kailashben W/O. Ashoksinh Takhatsinh Chavda Thro Vaghela Mahendrabhai Pavansinh Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0058

Indian Penal Code, 1860 — Section 114, 302, 307, 323, 504

High Courts24 Dec 2020Allowed

Pappubhai @ Hariram Bhakhraram Bishnoi Through Baburam Bhakhraram Bishnoi Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0057

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts23 Dec 2020Allowed

Bipin Ishwarbhai Parmar Vs Commissioner Of Police

Gujarat High Court · (2020) 12 GUJ CK 0056

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294B, 323, 324, 356, 379(A)(3), 389, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)

High Courts23 Dec 2020Allowed

Imran @ Bhatija S/O Ramzan Shaikh Through Bilkish Shaikh Ramzan Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0055

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 34, 114, 294B, 302, 323, 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)

High Courts23 Dec 2020Allowed

Rupasinghbhai Shakarji Ninama Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0054

Constitution Of India, 1950 — Article 226Gujarat Prohibition (Amendment) Act, 2017 — Section 98(2)Gujarat Prohibition Act, 1949 — Section 98, 99