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Gujarat High Court judgments

35,350 judgments · page 257 of 1,768

High Courts10 Mar 2021Allowed

Sikandar Hakim Node Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 143, 144, 146, 147, 148, 149, 307, 506(2), 507Gujarat Police Act, 1951 — Section 135
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High Courts10 Mar 2021Allowed

Sultan Judiya Node Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 143, 144, 146, 147, 148, 149, 307, 506(2), 507Gujarat Police Act, 1951 — Section 135
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High Courts10 Mar 2021Allowed

Habib Ibrahim Node Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 143, 144, 146, 147, 148, 149, 307, 506(2), 507Gujarat Police Act, 1951 — Section 135
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High Courts09 Mar 2021Allowed

Bharat Jethabhai Aswar Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0059

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 298, 377, 511Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(a)
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High Courts08 Mar 2021Allowed

Aslam Bismilla Shaikh Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 295(a), 429Prevention Of Cruelty To Animals Act, 1960 — Section 5(1), 6(b), 8(1), 8(2), 8(4), 11(1)(d), 11(1)(I)
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