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Gujarat High Court judgments

35,350 judgments · page 256 of 1,768

High Courts15 Mar 2021Allowed

Vipul Gopalbhai Darji Vs Bhavnaben Mukeshbhai Patel

Gujarat High Court · (2021) 03 GUJ CK 0075

Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 104, Order 17 Rule 1, Order 17 Rule 2, Order 18 Rule 2, Order 18 Rule 2(4), Order 18 Rule 17(a), Order 43 Rule 1(r)
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High Courts12 Mar 2021Allowed

Vanrajbhai @ Vanabhai Dilubha Vala Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0050

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(RS), 3(2)(5), 3(2)(5)(A), 14A(2), 70Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 365, 447, 506(2)
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