COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 254 of 1,768

High Courts24 Mar 2021Allowed

Manish Parasmal Kanhaiyalal Jain Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0117

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420Information Technology Act, 2000 — Section 66(c), 66(d)

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High Courts24 Mar 2021Allowed

Chetan Banna @ Vaghela Chetansinh Himatsinh Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0116

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 302, 307, 323,Gujarat Police Act, 1951 — Section 135

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High Courts23 Mar 2021Allowed

Pradipbhai Dhulabhai Pagi Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0135

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 120B, 307, 395, 397, 412Gujarat Police Act, 1951 — Section 135

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High Courts23 Mar 2021Allowed

Ranjitsinh Dadasaheb Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0132

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 342Gujarat Police Act, 1951 — Section 135

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High Courts23 Mar 2021Allowed

Hareshbhai @ Tino Ramabhai @ Ramaji Somaji Damecha (Thakor) Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0129

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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High Courts23 Mar 2021Allowed

Kinusinh Vansinh Vaghela Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0125

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 342, 364A, 395

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High Courts23 Mar 2021Allowed

Joraji Rajuji Thakore (Semaniya) Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0123

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 324Gujarat Police Act, 1951 — Section 135

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High Courts23 Mar 2021Allowed

Najamabi Yusufkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0121

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 188, 269, 302, 323, 504Gujarat Police Act, 1951 — Section 135(1)

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High Courts23 Mar 2021Allowed

Saiyed Yakubbhai Nurbhai @ Nurmohamad Bhaiya Sheth Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0118

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 429,447, 465, 467, 468, 471Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(d), 11(1)(e), 11(1)(k)

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High Courts23 Mar 2021Allowed

Asifbhai Ibhubhai @ Ibrahimbhai Kureshi Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0112

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65E

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High Courts23 Mar 2021Allowed

Manubhai Velabhai Kalsariya Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0111

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 326, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts23 Mar 2021Allowed

Wazim @ Dhano Iqbalbhai Valiyani Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0110

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 324Gujarat Police Act, 1951 — Section 135

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High Courts23 Mar 2021Dismissed

Oravel Stays Private Limited (Oyo) Vs Competition Commission Of India

Gujarat High Court · (2021) 03 GUJ CK 0108

Constitution Of India, 1950 — Article 226Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26, 26(1), 27, 33, 37, 53A

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High Courts22 Mar 2021Allowed

Natwarsinh Kalusinh Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0133

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts22 Mar 2021Allowed

Shankarbhai Surmabhai Dungaicha Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0131

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302

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High Courts22 Mar 2021Allowed

Ashwinbhai Chitharbhai Jamod Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0122

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 427, 436, 504, 506(2)

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High Courts22 Mar 2021Allowed

Kanchanben Wd/O Nagjibhai Babulal Pandya Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0115

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 323, 498A, 506(2)

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High Courts22 Mar 2021Allowed

Lalabhai Sakabhai Taral Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0114

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302

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High Courts22 Mar 2021Allowed

Mustak Harubhai Bhesaliya Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0113

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 452, 506(2)

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High Courts22 Mar 2021Allowed

Jinalben D/O Pravinsinh Vaghela H/O Visheshbhai Dhobi Vs Vishveshbhai Chimanbhai Dhobi

Gujarat High Court · (2021) 03 GUJ CK 0109

Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125

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