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Gujarat High Court judgments

35,350 judgments · page 253 of 1,768

High Courts26 Mar 2021Allowed

Pradipbhai Bharatbhai Tailor Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0107

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5a), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307
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High Courts25 Mar 2021Allowed

Muriben Nathubhai Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(a), 13(2), 12
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High Courts25 Mar 2021Allowed

Arab Aadam Abdulla Boliya Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0101

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 201, 302, 307, 323, 324, 427, 504Gujarat Police Act, 1951 — Section 135
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High Courts24 Mar 2021Allowed

Dilipbhai Babubhai Sosa Vs State Of Gujarat

Gujarat High Court · (2021) 03 GUJ CK 0124

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 325, 504, 506(2)Gujarat Police Act, 1951 — Section 135
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