COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 251 of 1,768

High Courts16 Apr 2021Allowed

Jivrajbhai Balabhai Baraiya (Ko. Patel) Vs Director General Of Police

Gujarat High Court · (2021) 04 GUJ CK 0046

Constitution Of India, 1950 — Article 22(5)Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3, 3(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29

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High Courts16 Apr 2021Allowed

Mahendra @ Chirag Manojbhai Darji Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts16 Apr 2021Allowed

Maheshkumar Babulal Jat Through Santoshsingh Shersingh Chauhan Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0044

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E), 67(A), 81, 83, 98(2), 116(B)

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High Courts16 Apr 2021Allowed

Surubha Dhirsinh Zala Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420 504, 506(2)

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High Courts16 Apr 2021Allowed

Jagdish @ Jago Suramchandra Devka Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394

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High Courts16 Apr 2021Allowed

Madhavbhai Labhshankar Bhatt Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 380, 454, 457, 467, 468

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High Courts16 Apr 2021Allowed

Ketanpuri Baldevpuri Goswami Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 420, 465, 467, 468, 471, 506(1)

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High Courts16 Apr 2021Allowed

Thakore Popatji @ Chanduji S/O Vinuji Anarji Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0039

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(A)(E), 65(A)(B)(D)(E),, 67(C), 67(1)(A), 81, 98(2), 116(B), 116(C),Motor Vehicles Act, 1988 — Section 3, 130(2), 181, 182, 196

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High Courts15 Apr 2021Dismissed

Babubhai @ Takhubhai Ratnabhai Pagi Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 173(2), 209, 228(2), 313, 374(2), 428Indian Penal Code, 1860 — Section 302, 324, 452, 504Gujarat Police Act, 1951 — Section 135

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High Courts15 Apr 2021Allowed

Imran @ Firozbhai Vahidbhai Chhital Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0036

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 411, 467, 468, 471, 472

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High Courts15 Apr 2021Allowed

Imran Haji Ramjani Multani Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(D), 376(2)(n), 377, 506(2), 507

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High Courts15 Apr 2021Allowed

Urvashiben W/O Nileshbhai Prabhubhai Dabhi Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 201, 302, 384, 389Gujarat Police Act, 1951 — Section 135

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High Courts15 Apr 2021Allowed

Kirtibhai Hemrajbhai Raychura Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380

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High Courts15 Apr 2021Allowed

Sukanta @ Shrikant S/O Narayan Dehuri Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 18

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High Courts15 Apr 2021Allowed

Nahid @ Imran Shahid Ansari Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394

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High Courts15 Apr 2021Allowed

Jitendrakumar Babulal Kevada Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0027

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 116(B), 81, 83, 98(2)

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High Courts15 Apr 2021Allowed

Pappu Damodar Nike Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1b)(a)Gujarat Police Act, 1951 — Section 135

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High Courts15 Apr 2021Allowed

Praful Babubhai Joshi Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0025

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 397, 406, 420Arms Act, 1959 — Section 25(1b)(a)

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High Courts15 Apr 2021Allowed

Patel Pinky Rajeshbhai Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0024

Constitution Of India, 1950 — Article 226State Rules, 2004 — Rule 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Registration Of Births And Deaths Act, 1969 — Section 15

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High Courts12 Apr 2021

Suo Motu Vs State Of Gujarat

Gujarat High Court · (2021) 04 GUJ CK 0023

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