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Gujarat High Court judgments

35,350 judgments · page 249 of 1,768

High Courts07 May 2021Allowed

Vijay Chandrakant Supekar Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 420Prize Chit And Money Circulation Schemes (Banning) Act, 1978 — Section 5, 6
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High Courts06 May 2021Allowed

Vasudevbhai Kanubhai Tadvi Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 17
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High Courts04 May 2021Allowed

Jinabhai Jilabhai Rabari Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0011

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(vA), 14(A)(2)Indian Penal Code, 1860 — Section 114, 323, 325, 504Gujarat Police Act, 1951 — Section 135
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High Courts03 May 2021Allowed

Thakor Viraji Gabhirji Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0012

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5A), 14(A)(2)Indian Penal Code, 1860 — Section 363, 366 and 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6
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