COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 248 of 1,768

High Courts17 May 2021Allowed

Ghanshyambhai Shivabhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 384, 504, 506(2)Gujarat Money-Lenders Act, 2011 — Section 42(d)

High Courts17 May 2021Allowed

Rathva Mangabhai Mestabhai (Petition Withdrawn) Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 366, 376, 506(2)

High Courts17 May 2021Allowed

Karanbhai S/O Chandubhai Pirabhai Dagla Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 465, 467, 468, 471

High Courts17 May 2021Allowed

Saed Ahmed Mohammed Hafiz Shaikh Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0030

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(b), 176, 406, 409, 420, 506

High Courts13 May 2021Allowed

Amitbhai Dayalbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0028

Indian Penal Code, 1860 — Section 114, 323, 324, 325

High Courts13 May 2021Allowed

Budhabhai @ Budheshbhai Manjibhai Makwana Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0027

Indian Penal Code, 1860 — Section 114, 302, 307, 323, 324, 325

High Courts13 May 2021Allowed

Jagdishbhai Jethabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0026

High Courts13 May 2021

Kirsch Research And Development LLC Vs Shakti Polyweave Private Limited

Gujarat High Court · (2021) 05 GUJ CK 0025

High Courts13 May 2021

Ashapura Export Private Limited Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0023

High Courts13 May 2021

VC Project And Infra Pvt. Ltd Vs Porbandar Chhaya Municipality Through President/Chief Officer

Gujarat High Court · (2021) 05 GUJ CK 0022

High Courts13 May 2021

Rameshchandra And Company Through Vinodchandra V. Kankhara Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0021

High Courts13 May 2021

Sai Baba Marketing Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2021) 05 GUJ CK 0020

Gujarat Goods And Services Tax Act, 2017 — Section 67(6), 130

High Courts12 May 2021Allowed

Palak Maharshi Patel Vs Collector

Gujarat High Court · (2021) 05 GUJ CK 0019

High Courts12 May 2021

Hubtown Bus Terminal (Vadodara) Pvt Ltd Vs State Bank Of India

Gujarat High Court · (2021) 05 GUJ CK 0018

High Courts11 May 2021

One Chemical Private Limited Vs MV Poh Fang Singapore (Imo 9177973)

Gujarat High Court · (2021) 05 GUJ CK 0017

Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 4(1)(h)

High Courts11 May 2021

Razaiwala Mohammed Hammad Hussain Vs Nirma University & 1 Other(s)

Gujarat High Court · (2021) 05 GUJ CK 0016

Constitution Of India, 1950 — Article 226, 227

High Courts11 May 2021

Ahmedabad Medical Association Through Vice President Maulik Sureshchandra Shah Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0015

High Courts10 May 2021Disposed Of

Patel Mehulkumar Ranchhodlal Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0014

High Courts10 May 2021

National Bank Of Fujairahpjsc Vs MT GP B4( IMO No. 9246487)

Gujarat High Court · (2021) 05 GUJ CK 0013

High Courts07 May 2021Allowed

Bavan @ Tako S/O Bhikhabhai Meramanbhai Kodiyatar Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 201, 302, 365Gujarat Police Act, 1951 — Section 135