High Courts02 Jun 2021Dismissed
Hamir Balubhai Modhvadiya Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0009
Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 302
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 246 of 1,768
High Courts02 Jun 2021
Bhima Hajabhai Singrakhiya Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0008
High Courts02 Jun 2021Disposed Of
Bhavnagar Jilla Sahakari Doodh Utpadak Sangh Limited Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0007
High Courts01 Jun 2021
Yes Bank Limited Vs Nand Ananya Imo No. 9082063 & 1 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0006
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 4(1)(c)
High Courts01 Jun 2021
Tulsidas Madhavdas Aggravat Vs Hirabhai Jivandas Aggravat & 2 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0005
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts01 Jun 2021Partly Allowed
Sidhik Husen Sama Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0004
High Courts01 Jun 2021Disposed Of
Zen Shipping And Port Private Limited Vs Gulf Oil Lubricants India Limited
Gujarat High Court · (2021) 06 GUJ CK 0003
High Courts01 Jun 2021
Pirabhai Bhikhabhai Rabari & 63 Other(S) Vs State Of Gujarat & 3 Other
Gujarat High Court · (2021) 06 GUJ CK 0002
High Courts01 Jun 2021
Babubhai Sartanbhai Rabari Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0001
High Courts31 May 2021Allowed
Usmangani @ Saddam Sikandarbhai Malek Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts31 May 2021Allowed
Jigarbhai Devshibhai Kawad Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 504Gujarat Police Act, 1951 — Section 135
High Courts31 May 2021Allowed
Anas Ahmed Mulla Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 354(B), 376(2)(J)(N), 504, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8
High Courts31 May 2021Allowed
Rameshchandra Labhshankar Joshi Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts28 May 2021Partly Allowed
Nasibkhan @ Nasirkhan Gajikhan Malek Through Riyajkhan Nasibkhan Malek Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0073
High Courts28 May 2021Partly Allowed
Aejajbhai @ Mungo S/O Ahemadbhai Samadbhai Kureshi Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0072
High Courts28 May 2021Dismissed
Bhimabhai Haribhai Bharwad Thro Hirenbhai Raghubhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0071
High Courts28 May 2021Partly Allowed
Riyazhussain Sarfumiyan Bin Dhashotmiyan Shaikh Thro Mumtajbibi Riyazhussain Shaikh Vs Jail Superintendent
Gujarat High Court · (2021) 05 GUJ CK 0070
High Courts28 May 2021Partly Allowed
AZAZ @ AZAZ Bapu Ikbalbhai Chisti Saiyad Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0069
High Courts28 May 2021Dismissed
Hetalbhai Girishbhai Sutaria Thro Shimul Hetal Sutaria Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0068
High Courts28 May 2021Allowed
Vaseem Salahuddin Toorabally (Japanwala) Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0067
Indian Penal Code, 1860 — Section 34, 120B, 406, 420