High Courts04 Jun 2021
Ashok @ Doctor Ramanbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0031
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 245 of 1,768
High Courts04 Jun 2021Partly Allowed
Dhanjibhai Devsinhbhai Hirpara Through Hirpara Shardaben Dhanjibhai Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0030
High Courts04 Jun 2021Allowed
Laljibhai Nagjibhai Kudecha Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 8, 17
High Courts04 Jun 2021Dismissed
Mohammad Saabir Yakkubhai Sanagar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22, 29
High Courts04 Jun 2021Partly Allowed
Vinodbhai Dayaram Rajdev Through Kiran Vinod Varma Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0027
High Courts04 Jun 2021
Nilesh Ramesbhai Prajapati Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0026
High Courts04 Jun 2021
Hetalben Maheshbhai Vekriya Minor Through Maheshbhai Laxmanbhai Vekriya Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0025
High Courts03 Jun 2021Partly Allowed
Azaz Hussain Shabbirhusain Binpirsabmiyan Shaikh Thro Nagmabanu Azaz Hussain Shaikh Vs Jail Superintendent
Gujarat High Court · (2021) 06 GUJ CK 0024
High Courts03 Jun 2021Allowed
Gangaram Bapu Gangude Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 6(a)(1), 6(a)(4), 8(4), 11(1)(d), 11(1)(e)Motor Vehicles Act, 1988 — Section 192
High Courts03 Jun 2021
Vijaybhai Uttambhai Patil Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0022
High Courts03 Jun 2021Allowed
Maheshbhai Ishwerbhai Chavdhari Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 6(a)(1), 6(a)(4), 8(4), 11(1)(d), 11(1)(e)Motor Vehicles Act, 1988 — Section 192
High Courts03 Jun 2021
Vaghela Ankitsinh Harshadsinh Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0020
High Courts03 Jun 2021
Viral Tarunbhai Jain Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0019
Indian Penal Code, 1860 — Section 114, 323, 498A, 504
High Courts03 Jun 2021Partly Allowed
Ramabhai Somabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0018
High Courts02 Jun 2021Partly Allowed
Vivek Laxmandas Huldani Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0016
High Courts02 Jun 2021Allowed
Hardik Bijalbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 201, 302, 307, 323Gujarat Police Act, 1951 — Section 135
High Courts02 Jun 2021Allowed
Akhtarbag @ Aku Painter Sharifbag Mirza Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b) (ii)B, 29
High Courts02 Jun 2021
Tukaram Amruta Kardile Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0013
High Courts02 Jun 2021Partly Allowed
Dhana Surabhai Mori Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0011
High Courts02 Jun 2021Dismissed
Kana Babubhai Odedara Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0010
Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 302, 307, 323, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135