High Courts28 May 2021Partly Allowed
Mohabatsinh Hanubha Sidodiya Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0066
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 247 of 1,768
High Courts28 May 2021
Sweety D/O. Rajubhai Mehta Vs Bhanuben W/O. Vijaybhai Thapaliya & 1 Other(S)
Gujarat High Court · (2021) 05 GUJ CK 0065
High Courts28 May 2021Allowed
Pradeepbhai Bhupendrabhai Desai Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0064
Constitution Of India, 1950 — Article 226
High Courts27 May 2021
Lagdhirsinh Batuksinh Gohel Through Siddhrajsinh Ghanshyamsinh Gohel Vs Jail Superintendent, Ahmedabad Central Jail
Gujarat High Court · (2021) 05 GUJ CK 0063
High Courts27 May 2021
Akil Valibhai Saiyed Through Vallibhai Saiyed Vs Jail Superintendent
Gujarat High Court · (2021) 05 GUJ CK 0062
High Courts27 May 2021
Hanif Ratikha Saiyed Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 65, 66, 66(C)
High Courts27 May 2021
Kalaben Ranaji Suthar Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0060
High Courts27 May 2021
Mansukh Vallabhbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0059
High Courts27 May 2021
Bharat Jasmat Barvaliya Vs State Of Gujarat & 1 Other(s)
Gujarat High Court · (2021) 05 GUJ CK 0058
High Courts27 May 2021
SEBACIC India Limited Vs State Bank Of India
Gujarat High Court · (2021) 05 GUJ CK 0057
High Courts27 May 2021
M/S Kitchen Xpress Overseas Ltd Vs Union Of India
Gujarat High Court · (2021) 05 GUJ CK 0056
High Courts25 May 2021Allowed
Prahladbhai Maganbhai Solanki Vs Jail Superintendent
Gujarat High Court · (2021) 05 GUJ CK 0054
Indian Penal Code, 1860 — Section 393, 397, 452
High Courts25 May 2021Allowed
Idrish Abdullah (Kokariya) Patel Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 504, 507, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts24 May 2021Allowed
Mohalla Tech Priavte Limited Vs Lagdhir Jugaldip Bharatkumar
Gujarat High Court · (2021) 05 GUJ CK 0055
Code Of Civil Procedure, 1908 — Order 39, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3A, Order 39 Rule 3(a), Order 39 Rule 3(b), Order 43 Rule 1(r)Trade Marks Act, 1999 — Section 11(1), 135
High Courts24 May 2021Allowed
Vivek Laxmandas Huldani & 1 Other(S) Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0052
Indian Penal Code, 1860 — Section 34, 120(B), 420Disaster Management Act, 2005 — Section 53
High Courts21 May 2021Allowed
Pravinsinh Devitsinh Rana Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0051
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(V)A, 3(2)(v), 14AIndian Penal Code, 1860 — Section 114, 302, 323, 325, 504, 506(2)
High Courts19 May 2021Allowed
Muliben Gamabhai Hemabhai Solanki Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 313, 363, 366, 376(1), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts19 May 2021Allowed
Lakhman Khima @ Bhimabhai Jalu (Lakhmanbhai @ Tashabhai Bhimabhai Jalu) Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts19 May 2021Dismissed
Rameshbhai Naranbhai Chavda (Parmar) Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0038
Indian Penal Code, 1860 — Section 306, 323, 376
High Courts18 May 2021Allowed
Avesh Allarakhabhai Gandhar Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0037