High Courts27 Apr 2021Allowed
Hanumanram Ruparam Jhat Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0062
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2, 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 250 of 1,768
High Courts26 Apr 2021Allowed
Pramodkumar Harilal Vishvakarma Through Mukeshbhai Udaybhai Vishvakarma Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0074
Gujarat Prevention Of Illegal Mining Transportation And Storage Rules, 2017 — Rule 3Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2, 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81
High Courts23 Apr 2021
Ashapura Holdings Uae Fze Vs F.C. Mallinath
Gujarat High Court · (2021) 04 GUJ CK 0077
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 1(1), 4(1)(h)
High Courts23 Apr 2021Allowed
Pundrik Ravindrabhai Trivedi Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0072
Constitution Of India, 1950 — Article 14, 21, 226Code Of Criminal Procedure, 1973 — Section 167, 439Gujarat Goods And Services Act, 2017 — Section 132(1)(b)(c)(f)(k)(l)
High Courts22 Apr 2021Allowed
Avesh @ Sunny Aminbhai Meman Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 114, 365, 392, 394, 397
High Courts22 Apr 2021Allowed
Mangla Transport Company Thro Rameshkumar Baldevram Madhval Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0071
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451
High Courts22 Apr 2021Allowed
Mahendrabhai Babubhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0070
Indian Penal Code, 1860 — Section 323Gujarat Police Act, 1951 — Section 135
High Courts22 Apr 2021Dismissed
Imtiyaz Khan Yakub Khan Pathan Vs State Election Commission, Gujarat State
Gujarat High Court · (2021) 04 GUJ CK 0069
Constitution Of India, 1950 — Article 226, 243(K), 243(ZA)
High Courts20 Apr 2021Allowed
Sonal Aashish Madhapariya Vs Aashish Harjibhai Madhapariya
Gujarat High Court · (2021) 04 GUJ CK 0058
High Courts20 Apr 2021Allowed
Dikshitgiri Ganpatgiri Gosvami (Bavaji) Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81, 83, 98(2), 116BIndian Penal Code, 1860 — Section 177, 193, 465, 467, 468, 471, 472, 474
High Courts20 Apr 2021Allowed
Bhavanbhai Laxmabhai Gorasiya Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 438Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(3), 5(c), 5(3)Registration Act, 1908 — Section 84, 86
High Courts20 Apr 2021Allowed
Sultan Gulab Chauhan Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468, 471
High Courts20 Apr 2021Allowed
Deepak Kishanbhai Jadav Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 409, 420, 471
High Courts20 Apr 2021Dismissed
Kesrisinh Dhirubhai Jadav Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323, 325, 504
High Courts20 Apr 2021Dismissed
Ganesh Industrial Estate (Proprietor Vashrambhai Punjabhai Patel) Through Lrs Proprietor (Laxmi Saw Mills) And Others Vs Addl Dy Collector & Competant Officer And Others
Gujarat High Court · (2021) 04 GUJ CK 0052
Constitution Of India, 1950 — Article 227Urban Land (Ceiling And Regulation) Rules, 1976 — Rule 5, 5(2)Urban Land (Ceiling And Regulation) Act, 1976 — Section 6, 33
High Courts20 Apr 2021
Neetaben U Chokshi, Thro' Poa Falgunbhai Patel Vs Gujarat State Financial Corporation And Others
Gujarat High Court · (2021) 04 GUJ CK 0051
Constitution Of India, 1950 — Article 14State Financial Corporation Act, 1951 — Section 3, 29, 29(1), 29(4), 31, 31(aa), 32(1A), 32(4A), 32(6)
High Courts20 Apr 2021Disposed Of
Rupliben Wd/O Vinodbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0050
Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts20 Apr 2021
Nipun Praveen Singhvi Vs Gujarat Real Estate Regulatory Authority Through Chairman
Gujarat High Court · (2021) 04 GUJ CK 0049
Constitution Of India, 1950 — Article 226
High Courts16 Apr 2021Dismissed/ Disposed Of
Raghubhai Munjibhai Mungra Vs Jamnagar District Cooperative Bank Ltd.Notice To Be Served Through The Manager & 1 Other(S)
Gujarat High Court · (2021) 04 GUJ CK 0048
Constitution Of India, 1950 — Article 226Gujarat Specified Co-Operative Societies Elections Rules, Committees Rules, 1982 — Rule 23, 23(2), 23(2)(a), 28, 82Gujarat Agricultural Produce Markets Rules, 1965 — Rule 128
High Courts16 Apr 2021Allowed
Rahul Hareshbhai Parmar Through Monikaben Jayeshkumar Chaudhari Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0047
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379