High Courts09 Apr 2021Allowed
Mayuriben Darshan Panchal Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
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Gujarat High Court judgments
35,350 judgments · page 252 of 1,768
High Courts09 Apr 2021Allowed
Ravibhai @ Bhalo Popatbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 326, 323, 394, 427, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts09 Apr 2021Allowed
Manusinh Hirasinh Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 5(L), 6, 7, 8, 11(6), 12, 18
High Courts09 Apr 2021Allowed
Vales Alex Edwin Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420
High Courts06 Apr 2021Allowed
Karan @ Bholo Bhupatsinh Danuji Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0022
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14A(2)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302
High Courts06 Apr 2021Allowed
Dilipbhai Manubhai Pargi Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380, 457
High Courts06 Apr 2021Disposed Of
AU Small Finance Bank Ltd Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0013
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts06 Apr 2021Disposed Of
Savjibhai Nathabhai Vasani Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0012
Constitution Of India, 1950 — Article 226Prohibition Act, 1949 — Section 98, 98(2)Code Of Criminal Procedure, 1973 — Section 451
High Courts05 Apr 2021Allowed
Irfan Ali Hanifmohammad Rain Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 511Protection Of Children From Sexual Offences Act, 2012 — Section 11(1), 12
High Courts05 Apr 2021Allowed
Hemant @ Bapu @ Noty S/O Chopram Shakharam Sonkasure Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 397, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts05 Apr 2021Disposed Of
Manishaben Gajjugiri Goswami Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 207, 209, 225, 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 236, 237, 397, 401, 482Indian Penal Code, 1860 — Section 34, 120B, 302Code Of Criminal Procedure, 1898 — Section 561A
High Courts05 Apr 2021Dismissed
Varis Gulam Mahida Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0017
Constitution Of India, 1950 — Article 226
High Courts01 Apr 2021Allowed
Haresh Ranchhodbhai Sonariya Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0011
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts01 Apr 2021Partly Allowed
Mahammad Parvez Abdul Kaiyum Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0010
Indian Penal Code, 1860 — Section 120, 302
High Courts01 Apr 2021Allowed
Joraji Pratapji Thakor Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0009
Indian Penal Code, 1860 — Section 302, 323
High Courts01 Apr 2021Partly Allowed
Prakashgiri Kantigiri Goswami Through Kantigiri Kashigiri Goswami Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0008
Indian Penal Code, 1860 — Section 149, 302
High Courts01 Apr 2021Partly Allowed
Nareshbhai Mohanbhai Tandel Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0007
Indian Penal Code, 1860 — Section 143, 147, 148, 302, 323, 452
High Courts01 Apr 2021Partly Allowed
Haja Sakaria Koli Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0006
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 324, 326
High Courts01 Apr 2021Allowed
Satabhai @ Haiderbhai Gelabhai Bharvad Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0005
Prisons (Bombay Furlough And Parole) Rules, 1959 — Rule 4(6)Prisons (Bombay Furlough And Parole) Rules, 1989 — Rule 3Indian Penal Code, 1860 — Section 149, 302, 307, 323, 324, 325, 326
High Courts01 Apr 2021Dismissed
Hajabhai Rajshibhai Odedara Vs State Of Gujarat
Gujarat High Court · (2021) 04 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 428