High Courts08 Mar 2021Dismissed
Ashwinbhai Rameshbhai Pansheriya Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 463, 465, 467, 468, 471
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Gujarat High Court judgments
35,350 judgments · page 258 of 1,768
High Courts08 Mar 2021Allowed
Patel Shwetaben D/O. Jagdishbhai Ganpatbhai Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 201, 302Gujarat Police Act, 1951 — Section 135
High Courts08 Mar 2021Allowed
Bhemabhai Jethabhai Karsanbhai Rabari Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 294(b), 302, 307, 323, 324, 325, 326, 354, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts08 Mar 2021Dismissed
Sanny Ambadas Madas Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 463, 465, 467, 468, 471
High Courts05 Mar 2021Allowed
Talibshah Musashah Fakir & 1 Other(S) Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 427, 506(2)
High Courts05 Mar 2021Dismissed
Society For Clean Earth Through Its Authorized Representative & 4 Other(S) Vs Ld. Charity Commissioner, Ahmedabad & 7 Other(S)
Gujarat High Court · (2021) 03 GUJ CK 0025
Constitution Of India, 1950 — Article 226Indian Trusts Act, 1882 — Section 2(8), 2(13), 2(18), 18, 19, 41A
High Courts05 Mar 2021Dismissed
Vijaykumar Ishwarlal Salat Vs Inquiry Officer And Others
Gujarat High Court · (2021) 03 GUJ CK 0023
Constitution Of India, 1950 — Article 226Gujarat Civil Services (Discipline And Appeal) Rules, 1971 — Rule 9(14)
High Courts04 Mar 2021Allowed
Hiralal Karshanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 03 CK 0001
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 408
High Courts04 Mar 2021Allowed
Chirag Ghanshyambhai Goti Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 409, 420, 504, 506(2)Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts04 Mar 2021Allowed
Aashif @ Rupal Aiyubbhai Vahora Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Cruelty To Animals Act, 1960 — Section 3, 11(1)(d), 11(1)(e), 11(1)(f)Gujarat Animal Preservation (Amendment) Act, 2011 — Section 5, 8(4), 9, 10
High Courts04 Mar 2021Allowed
Hitesh Hasmukhbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65(e), 81, 82, 83, 98(2), 116B
High Courts04 Mar 2021Allowed
Jivanbhai Lalbhai Rajgor Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 468, 471
High Courts04 Mar 2021Allowed
Rakeshbhai Dharamshibhai Vaghani Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 409, 420, 504, 506(2)Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
High Courts04 Mar 2021Allowed
Devang Chimanlal Parekh Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 102(B), 406, 409, 420, 504 506(2)
High Courts04 Mar 2021Allowed
Farishma @ Karishmaben Ahmadbhai Bumbiya Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3, 4
High Courts04 Mar 2021Dismissed
Amitbhai Anilbhai Banker Vs District Collector
Gujarat High Court · (2021) 03 GUJ CK 0024
Constitution Of India, 1950 — Article 226, 227
High Courts04 Mar 2021Allowed
Jatin Bhanubhai Hirapara Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2021) 03 GUJ CK 0022
Constitution Of India, 1950 — Article 226Registration Of Births And Deaths Rules, 2004 — Rule 11Registration Of Births & Deaths Act, 1969 — Section 15
High Courts03 Mar 2021Disposed Of
Diamond Salt Thro Proprietor Suresh Sindhumal Khattar Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0006
Constitution Of India, 1950 — Article 226
High Courts02 Mar 2021Allowed
Nareshbhai @ Nayak Kavjibhai Bhavar (Varli) Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 395, 411, 460
High Courts02 Mar 2021Allowed
Ranjit Kumar Rambalak Mahato Vs State Of Gujarat
Gujarat High Court · (2021) 03 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 370Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 79, 87