COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 268 of 1,768

High Courts08 Dec 2020Allowed

Dilipbhai Shivabhai Katkiya Jadav Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0013

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 99

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High Courts08 Dec 2020Allowed

Bakulbhai Maganbhai Patel Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0012

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99Code Of Criminal Procedure, 1973 — Section 451

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High Courts08 Dec 2020Allowed

Najabhai Nathubhai Sabhad Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0011

Constitution Of India, 1950 — Article 226Gujarat Prohibition (Amendment) Act, 2017 — Section 98(2)Gujarat Prohibition Act, 1949 — Section 98, 99

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High Courts03 Dec 2020Allowed

Shyamlal @ Shamubhai Lalabhai Kharva Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0010

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 380, 457

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High Courts03 Dec 2020Allowed

Mosinkhan Alias Mosimkhan Son Of Taslimkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0009

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 143

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High Courts03 Dec 2020Allowed

Pratik Dilipbhai Chandarana Throu Brother Nileshbhai Dilipbhai Chandarana Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0008

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)Indian Penal Code, 1860 — Section 114, 186, 332, 341, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts03 Dec 2020Allowed

Bhrishant Prakashchandra Patel Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0007

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts03 Dec 2020Allowed

Nagajanbhai Palabhai Hathiya Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0006

Indian Penal Code, 1860 — Section 376(1)

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High Courts03 Dec 2020Allowed

Faizal @ Siraj Isubhai Bloch Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0005

Prisons (Bombay Furlough And Parole) Rules, 1989 — Rule 3Indian Penal Code, 1860 — Section 263, 366Protection Of Children From Sexual Offences Act, 2012 — Section 5

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High Courts03 Dec 2020Allowed

Sher Mohamad Suleman Through Poa Subedin Barakat Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0004

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts03 Dec 2020Allowed

Umarbhai Albhabhai Malek Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0003

Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts03 Dec 2020Allowed

Mudassar Mustakali Shaikh Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0002

Constitution Of India, 1950 — Article 14, 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts03 Dec 2020Allowed

Sandeep Vasantbhai Prajapati Vs State Of Gujarat

Gujarat High Court · (2020) 12 GUJ CK 0001

Constitution Of India, 1950 — Article 14, 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act, 1949 — Section 98, 100, 129, 132

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High Courts27 Nov 2020

Finera Trading DMCC Vs MV Lucent (IMO No.9142215)

Gujarat High Court · (2020) 11 GUJ CK 0043

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High Courts27 Nov 2020Dismissed

Mitesh Meghnathi Bhikhangiri Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts27 Nov 2020Allowed

Bharat Bhushan Alias Bharat Rameshchandra Agrawal Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 203, 285, 286, 287, 304, 304A, 304II, 337, 338, 427

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High Courts27 Nov 2020Partly Allowed

Chhabildas Naranbhai Patel (Makani) Thro Siddharth Chhabildas Patel (Makani) Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0040

Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 397Arms Act, 1959 — Section 25(1)(a), 25(B), 27Railways Act, 1989 — Section 115, 141, 144B

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High Courts27 Nov 2020Disposed Of

Nayak Kirankumar Arvindbhai Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0039

Constitution Of India, 1950 — Article 226

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High Courts27 Nov 2020Disposed Of

Vaniyad-Kokapur Group Vi Ka.Seva Sahkari Mandali Ltd Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0038

Constitution Of India, 1950 — Article 226, 227

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High Courts26 Nov 2020Allowed

Aalabha Murubha Odhedbha Gaad Vs State Of Gujarat

Gujarat High Court · (2020) 11 GUJ CK 0037

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(5A), 14AIndian Penal Code, 1860 — Section 323, 363, 366, 376(1), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 8, 12

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