High Courts21 Jun 2022Allowed
Hasumatiben Pravinsinh Solanki Vs Kanusinh Fatehsinh Makwana
Gujarat High Court · (2022) 06 GUJ CK 0138
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 189 of 1,831
High Courts21 Jun 2022Dismissed
Rameshkumar Vitthalbhai Patel Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0137
Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139
High Courts21 Jun 2022Allowed
Siraj Ilmuddin Ghanchi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0136
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 326, 337, 504Gujarat Police Act, 1951 — Section 135
High Courts21 Jun 2022Allowed
Tarunkumar Chhibubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0135
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116(B)Indian Penal Code, 1860 — Section 471
High Courts21 Jun 2022Allowed
Rizwankhan Mehboobkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0134
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65A, 65E, 98(2), 116(B)
High Courts21 Jun 2022Allowed
Akthar Hussain @ Lala Anwar Hussain Pathan Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0133
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(A)(3)
High Courts21 Jun 2022Allowed
Vikram Singh S/O Puran Singh Negi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0132
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 328, 354, 354(A)(1)(i), 375, 376, 376(2)(n), 406
High Courts21 Jun 2022Allowed
Rohit S/O Bhikhubhai Rathod Through Brother Rahul Bhikhabhai Rathod Vs Commissioner Of Police & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0131
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 307, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts21 Jun 2022Allowed
Rahul S/O Shantilal Chauhan Through Father Shantilal @ Shantiram Jaysing Chawan Vs Commissioner Of Police
Gujarat High Court · (2022) 06 GUJ CK 0130
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts21 Jun 2022Allowed
Gopalbhai Sukhdevbhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0129
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 116B
High Courts20 Jun 2022Allowed
Patel Haribhai Naranbhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0128
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 114, 420
High Courts20 Jun 2022Allowed
Amitkumar Rameshbhai Chaudhary Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0127
Indian Penal Code, 1860 — Section 114, 406, 420
High Courts20 Jun 2022Allowed
Chelabhai Bhimabhai Jograna Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0126
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 307, 323, 326, 427, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts20 Jun 2022Allowed
Mohamad Salim @ Nepali S/O Nasim Shaikh Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0125
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 354(A), 506(2)
High Courts20 Jun 2022Allowed
Akrambhai Hasambhai @ Jinabhai Abda Through Hasambhai Dostmamadbhai Abda Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0124
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 109, 114, 188, 120B, 143, 147, 148, 149, 307, 323, 324, 506(2)Disaster Management Act, 2005 — Section 51(b)
High Courts20 Jun 2022Allowed
Ashishbhai Laljibhai Desai Through Rajeshbhai Sendhabhai Desai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0123
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294B, 323, 384, 406, 408, 420, 427, 506(2)Prevention Of Money Laundering Act, 2002 — Section 33, 42(d)
High Courts20 Jun 2022Allowed
Abdullatif Imtiyaz @ Bodko Ajijbhai Sheikh Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0122
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 354(A), 504, 509
High Courts20 Jun 2022Allowed
Maheshkumar Devakinandan Mukandelal Chitoriya (Nai) Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0121
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts20 Jun 2022Allowed
Kirankumar Vanmalidas Panchasara Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0120
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 420
High Courts17 Jun 2022Allowed
Oriental Insurance Company Ltd Vs LH Of Decd Parubhai Vichhiyabhai Bhabhor & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0110
Limitation Act, 1963 — Section 5