High Courts15 Jun 2022Allowed
Dhrumilkumar Hasmukhbhai Bamaniya Through Hasmukhbhai Malabhai Bamaniya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0097
Indian Penal Code, 1860 — Section 120B, 201, 302
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Gujarat High Court judgments
36,606 judgments · page 191 of 1,831
High Courts15 Jun 2022Allowed
Anil Baladevbhai Rabari (Bhatchcha) Through His Brother Vipul Baladevbhai Rabari (Bhatchcha) Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0096
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2), 99
High Courts15 Jun 2022Allowed
Chhayaben @ Hetalben Atulbhai Asodariya Vs Registrar Of Birth And Death/Chief Officer
Gujarat High Court · (2022) 06 GUJ CK 0095
Constitution Of India, 1950 — Article 226State Rules, 2004 — Rule 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Hindu Adoptions And Maintenance Act, 1956 — Section 9, 16
High Courts15 Jun 2022Allowed
Alpesh Mansukhlal Makhecha Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0094
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition. Act, 1949 — Section 65(e), 66(1)(b), 81, 116(B)
High Courts14 Jun 2022Allowed
Sahil Naishadh Shah Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471
High Courts14 Jun 2022Allowed
Yunusbhai Majidbhai Sama Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 323, 341, 342, 427, 447Gujarat Police Act, 1951 — Section 135
High Courts14 Jun 2022Dismissed
Brahmbhatt Kalicharan Babubhai Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139
High Courts14 Jun 2022Allowed
Suremaben @ Urmila W/O Vijaybhai Patil Vs Police Commissioner & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0086
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AA, 65AE, 81, 116BIndian Penal Code, 1860 — Section 465, 471
High Courts14 Jun 2022Allowed
Rubin @ Kate Yusufmiya Sheikh Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0085
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65E, 98(2), 108, 116BIndian Penal Code, 1860 — Section 465, 471
High Courts14 Jun 2022Allowed
Ratansing Virsing @ Bachalsing Hukamsing Sodha (Rajput) Vs Commissioner Of Police & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0084
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 98(2), 116BIndian Penal Code, 1860 — Section 465, 471
High Courts14 Jun 2022Disposed Of
Pahal Engineers Vs Gujarat Water Supply And Sewerage Board
Gujarat High Court · (2022) 06 GUJ CK 0083
Constitution Of India, 1950 — Article 136, 226, 227Gujarat Stamp Act, 1958 — Article 4Code Of Civil Procedure, 1908 — Section Order 6, Order 6 Rule 14, Order 6 Rule 15(4), Order 6 Rule 54
High Courts14 Jun 2022Allowed
Ajitsinh Pathubha Vaghela Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0082
Constitution Of India, 1950 — Article 14, 16
High Courts13 Jun 2022Allowed
Mangeshbhai Jivantram Fulwani Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0081
Indian Penal Code, 1860 — Section 406, 420
High Courts13 Jun 2022Disposed Of
Thakor Gandaji Mohanji Since Decd Through Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 06 GUJ CK 0080
Limitation Act, 1963 — Section 5
High Courts13 Jun 2022Allowed
Charoliya Vallabhbhai Shambhubhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0079
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Mucchar Giganbhai Dhanabhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0078
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Lataben Lalubhai Vasava Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0077
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Mohsinkhan Shakilbhai Shekh (Pathan) Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0076
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Vijaykumar Kantilal Limbachiya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0075
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts13 Jun 2022Allowed
Pramodkumar Uttambhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0074
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)