COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 193 of 1,831

High Courts09 Jun 2022Allowed

Sureshbhai Mangabhai Bharwad Through Jagabhai Mangabhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0056

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 332, 341, 395, 504, 506(2)

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High Courts09 Jun 2022Allowed

Ramjani @ Kalu Yakubbhai Mansuri Through Mansuri Shahenazbanu D/O Jafarbhai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0055

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 379A(3)

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High Courts08 Jun 2022

M/S MBR Flexibles Ltd Vs Deputy Commissioner Of State Tax (Enforcement) Division 1

Gujarat High Court · (2022) 06 GUJ CK 0090

Constitution Of India, 1950 — Article 226, 227Central Goods And Services Tax Act, 2017 — Section 129(3)Integrated Goods And Services Tax Act, 2017 — Section 20

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High Courts08 Jun 2022Allowed

Gautambhai Alias Gavo Tapubhai Dabhi/Sathwara Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0054

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts08 Jun 2022Allowed

Ravi @ Ramesh Pravinbhai Rathod Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0053

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(1), 323, 427, 506(1)Gujarat Police Act, 1951 — Section 135(1)

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High Courts08 Jun 2022Allowed

Prakashbhai @ Pako S/O Prahladbhai Patel Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0052

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 81, 98(2)

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High Courts08 Jun 2022Allowed

Savan S/O Popatbhai Bhayani Through Hardik Jashvantbhai Devani Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0051

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81

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High Courts08 Jun 2022Allowed

Avinash @ Ankit Lakhansingh Yadav Through Surekhaben Udalbhai Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0050

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379A(3)

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High Courts08 Jun 2022Allowed

Rajan Radheshyamsingh Jagdishsingh Tomar Through His Friend Kishorsingh Bhagawansingh Rajput Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0049

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66(1)B, 81, 98(2)

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High Courts08 Jun 2022Allowed

Paresh @ Kalu Manbhai Parmar Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0048

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 324, 379(A)(3), 393, 394Gujarat Police Act, 1951 — Section 135

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High Courts08 Jun 2022Allowed

Vikramkumar @ Viko Dilipbhai Amratbhai Ravad Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0047

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts08 Jun 2022Allowed

Falgun Ishwarbhai Methiwala (Prajapati) Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0046

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65EA, 81, 98(2), 99

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High Courts08 Jun 2022Allowed

Govind Hanuman Shivratan Yadav Through His Friend Yadav Radheshyam Ghiraoo Vs Commissioner Of Police

Gujarat High Court · (2022) 06 GUJ CK 0045

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 307, 324, 323, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts07 Jun 2022 Dismissed

Nagarji Virchandji Dhepa (Thakor) Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 188, 302, 307, 324Gujarat Police Act, 1951 — Section 135

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High Courts07 Jun 2022Allowed

Keshubhai Chhaganbhai Gohil Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 325, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts07 Jun 2022 Dismissed

Sandip Dalpatbhai Kikani Vs Indian Oil Corporation

Gujarat High Court · (2022) 06 GUJ CK 0042

Constitution Of India, 1950 — Article 12, 226, 227Code Of Civil Procedure, 1908 — Section Order 6 Rule 17

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High Courts07 Jun 2022Allowed

Jagrutiben Jayantibhai Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0041

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts07 Jun 2022Allowed

Sahil Anupam Abhavekar Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0040

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts07 Jun 2022Allowed

Ravataram Pukhram @ Purkharam Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0039

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts07 Jun 2022Allowed

Jagmal Singh Rup Singh Rajput (Bhayal, Dhadhaniya) Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0038

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

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