COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 194 of 1,831

High Courts07 Jun 2022Allowed

Vipulbhai Dayabhai Savaliya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0037

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts07 Jun 2022Allowed

Hemantkumar Rameshbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0036

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts07 Jun 2022Allowed

Dharmendra @ Dharmeshbhai Maganbhai Barot Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0035

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts06 Jun 2022Dismissed

Soni Anilkumar Prahladbhai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0093

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 98, 107, 108, 109, 110, 243, 313, 315, 482Negotiable Instruments Act, 1881 — Section 145

High Courts06 Jun 2022Allowed

Patel Vinodbhai Chamanbhai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 365, 376(1), 406

High Courts06 Jun 2022Allowed

Maheshbhai Meghjibhai Keraliya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 420

High Courts06 Jun 2022Allowed

Shedaram Jalaram Devashi Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B

High Courts06 Jun 2022Allowed

Manishbhai @ Mansukhbhai Parshottambhai Umrethiya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439

High Courts06 Jun 2022Allowed

Akash Dalsukhbhai Vaghela Thro Dalsukhbhai Ambalal Vaghela Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0030

Indian Penal Code, 1860 — Section 114, 307, 397Gujarat Police Act, 1951 — Section 12(1), 135(1)

High Courts06 Jun 2022Disposed Of

Pravinsinh Udehsinh Parmar Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer & 3 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0029

Constitution Of India, 1950 — Article 226, 243Q(2)Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)National Highways Act, 1956 — Section 3G(5)

High Courts06 Jun 2022Disposed Of

Natubhai Budhabhai Chauhan Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer & 3 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0028

Constitution Of India, 1950 — Article 226, 243Q(2)Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)National Highways Act, 1956 — Section 3G(5)

High Courts06 Jun 2022Disposed Of

Shaileshbhai Dineshbhai Parmar Vs Competent Authority, National Highway Authority Of India & 3 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0027

Constitution Of India, 1950 — Article 226, 243Q(2)Right To Fair Compensation And Transparency In Land Acquisition Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)National Highways Act, 1956 — Section 3G(5)

High Courts06 Jun 2022Allowed

Ripal Dhirubhai Makwana Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0026

High Courts06 Jun 2022Allowed

Nathabhai Makabhai @ Moko Rabari @ Bharai Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0025

High Courts06 Jun 2022

Rameshbhai Sukariyabhai Vasava Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0024

Indian Penal Code, 1860 — Section 302

High Courts06 Jun 2022Allowed

Jigarbhai @ Jigamama Dhirubhai Bambhaniya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0023

High Courts03 Jun 2022Allowed

Shivendrakumar Mundra Proprietor Of M/S J.S. Textile Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0022

High Courts03 Jun 2022Allowed

Shaktisinh Krushnakumar Vala Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 406, 420, 465, 467, 468, 471, 472

High Courts03 Jun 2022Allowed

Ranchhodsinh Bhumsinh (Bhomji) Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 324, 323, 325, 506(2)

High Courts03 Jun 2022Allowed

Rajubhai @ Abdul Khalak Adambhai Shiru Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0019

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 506, 120(B)