High Courts31 May 2022Allowed
Pratik Rakeshbhai Pal Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0129
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 196 of 1,831
High Courts31 May 2022Allowed
Parmeshbhai Devjibhai Gajjar Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0128
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2)
High Courts31 May 2022Allowed
Jayesh @ Bhalo Devisingbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0127
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A)(E), 81
High Courts31 May 2022Allowed
Rikeshbhai Ramlabhai @ Ramlabhai Ravat Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0126
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116(b)
High Courts31 May 2022Allowed
Prakash Narsing Dewasi (Rabari) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0125
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2), 116(B)Indian Penal Code, 1860 — Section 465, 468, 469, 471
High Courts31 May 2022Allowed
Surendrasinh Raghuvirsinh Rajput Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0124
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 108, 116(B)Indian Penal Code, 1860 — Section 465, 471, 485
High Courts31 May 2022Allowed
Bhautik @ Bits Chandrakantbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0123
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E), 81, 83, 98(2), 116(B)
High Courts30 May 2022Partly Allowed
Siraj S/O Mahammad Abdul Raheman Maida @ Baba Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0122
High Courts30 May 2022Partly Allowed
Sudhir Kamleshkumar Kori Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0121
High Courts27 May 2022Allowed
Shailesh@Ketan Amaratji Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0120
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307Gujarat Police Act, 1951 — Section 135(1)
High Courts27 May 2022 Dismissed
Binay Rameshchandra Rusat Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0119
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 285, 379, 407, 420
High Courts27 May 2022Allowed
Alpeshsinh Kalyansinh Jetavat (Alpeshkumar) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0118
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A), 65(e)
High Courts27 May 2022Allowed
Dhanabhai Gopalbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0117
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 354, 354(A), 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts27 May 2022Allowed
Nikunj @ Montu Rajubhai Leua Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0116
Indian Penal Code, 1860 — Section 294(b), 326Gujarat Police Act, 1951 — Section 135(1)
High Courts27 May 2022Allowed
Bhanabhai Karshanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0115
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420
High Courts27 May 2022Allowed
Jagdishbhai Gopalbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0114
Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 13(1)(b), 13(2)
High Courts26 May 2022Allowed
Mahummad Asif Bilalbhai Hingora Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0113
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 336, 418, 420, 425, 427
High Courts26 May 2022 Dismissed
Balaji Javanji Thakore Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0112
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 116B
High Courts26 May 2022Allowed
Bhavan Khima Koli Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0111
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 116B
High Courts26 May 2022Allowed
Parthibhai Virsangbhai Kharshan Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0110
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 408