High Courts26 May 2022Partly Allowed
Gabha Valabhai Gujaria Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0109
Indian Penal Code, 1860 — Section 34, 302
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Gujarat High Court judgments
36,606 judgments · page 197 of 1,831
High Courts26 May 2022Partly Allowed
Navghanbhai Gugabhai Nagvadiya Thro Kantibhai Gugabhai Nagvadiya (Thakor) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0108
Indian Penal Code, 1860 — Section 135, 147, 148, 149, 302, 307, 325
High Courts26 May 2022Partly Allowed
Rathod (Bharwad) Bhimabhai Danabhai Thro Rathod Bhavnaben Bhimabhai (Bharwad) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0107
Indian Penal Code, 1860 — Section 114, 302
High Courts26 May 2022Partly Allowed
Shamlabha Toryabha Manek Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0106
Indian Penal Code, 1860 — Section 302
High Courts25 May 2022Allowed
Rahul Maganbhai Panchal Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0105
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 326, 354(d), 394(b), 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts25 May 2022Allowed
Jayeshbhai Dalsingbhai Damor Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 409Information Technology Act, 2000 — Section 72, 72(a)
High Courts25 May 2022Allowed
Ukarbhai Dholabhai Koli (Rathva) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0103
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 504, 506(2)
High Courts25 May 2022Allowed
Suman Mahendrasinh Shekhawat Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(b), 201, 204, 323, 325, 395, 397, 450, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts25 May 2022Allowed
Solanki Manubhai Babubhai Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0101
Gujarat Police Act, 1951 — Section 135Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(s), 3(1)(za)(A), 14AIndian Penal Code, 1860 — Section 143, 147, 341, 504, 506(2)
High Courts24 May 2022Allowed
Sukhdevpuri Sahdevpuri Gouswami Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0100
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts24 May 2022Allowed
Akshaykumar Sureshbhai Thakore(Parmar) Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0099
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 406, 420
High Courts24 May 2022Allowed
Arjun Shri Hariom Pande Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0098
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 67A, 81, 116B
High Courts24 May 2022Allowed
Ajay Omprakash Chaturvedi Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 67A, 81, 116B
High Courts24 May 2022Disposed Of
Narharibhai Chaturbhai Patel And Others Vs Ashish Mukundlal Shah And Others
Gujarat High Court · (2022) 05 GUJ CK 0096
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 1(1), Order 23 Rule 1(A)
High Courts23 May 2022Disposed Of
Dipakbhai Jivanbhai Sarla Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0095
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(F)
High Courts23 May 2022Disposed Of
Shailendrakumar Mahobatsinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0094
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2)
High Courts23 May 2022Disposed Of
Miteshkumar Jitendrakumar Gohil Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120(B), 406, 420, 408, 465, 467, 468, 471
High Courts23 May 2022Disposed Of
Umang Yashwantbhai Gajjar Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 498(A)Dowry Prohibition Act, 1961 — Section 3, 7
High Courts23 May 2022Disposed Of
Bhavnaben Bhaveshbhai Rami Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 332, 427, 504, 506(2)
High Courts23 May 2022Allowed
Pradip Jayantibhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 148, 149, 294(b), 323, 324, 325, 326, 427Gujarat Police Act, 1951 — Section 135(1)