COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 198 of 1,831

High Courts23 May 2022Disposed Of

Vivekbhai Lakshmanbhai Gosai Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0089

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 14Indian Penal Code, 1860 — Section 294(B), 323

Read judgment

High Courts23 May 2022Disposed Of

Jashminben W/O Imranbhai Ganchi Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0088

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 14AIndian Penal Code, 1860 — Section 323, 504, 506(2), 507

Read judgment

High Courts20 May 2022Allowed

Ravjibhai @ Chanabhai Kanjibhai Kangad Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0087

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 506(2)

Read judgment

High Courts20 May 2022Allowed

Vikram Harjibhai Gohil Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0086

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 380, 454, 457

Read judgment

High Courts20 May 2022Allowed

Jagdishbhai Govabhai Gol Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0085

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 272, 379, 381, 408, 467, 471

Read judgment

High Courts20 May 2022Allowed

Pragenshbhai Rameshbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0084

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116B

Read judgment

High Courts20 May 2022Allowed

Ilyasbhai Mohamadbhai Hunani Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0083

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 307, 336, 418, 420, 425, 427

Read judgment

High Courts20 May 2022 Dismissed

New India Assurance Co Ltd Vs Urmilaben Jamnabhai Gamit & 4 Other(S)

Gujarat High Court · (2022) 05 GUJ CK 0082

Motor Vehicles Act, 1988 — Section 173, 177, 184Indian Penal Code, 1860 — Section 168, 147, 149, 149(1), 149(2), 279, 304A, 337

Read judgment

High Courts20 May 2022 Dismissed

Oriental Insurance Company Limited Vs Raman Purshothaman Nair & 7 Other(S)

Gujarat High Court · (2022) 05 GUJ CK 0081

Motor Vehicles Act, 1988 — Section 140, 158(6), 165(1), 166, 173

Read judgment

High Courts19 May 2022Allowed

Manulaben Dilipbhai Damore Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 332, 353, 395, 427Gujarat Police Act, 1951 — Section 135(1)

Read judgment

High Courts19 May 2022 Dismissed

Kamlakar Rameshbhai Parate Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0074

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420

Read judgment

High Courts19 May 2022Allowed

Kamleshbhai Ganpatbhai Parmar (Anu. Jati) Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0073

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(a), 11(1)(1) (d), 11(1)(e), 11(1)(h), 11(1)(k)Gujarat Animal Preservation Act, 1954 — Section 5, 6, 8(4)

Read judgment

High Courts19 May 2022Disposed Of

Savjibhai Jivrajbhai Kathiriya Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0072

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 403, 406, 420

Read judgment

High Courts19 May 2022Disposed Of

Morasiya Kalubhai Rambhai Vs State Of Gujarat

Gujarat High Court · (2022) 05 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 376(2)(F)(N), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17

Read judgment

High Courts18 May 2022Disposed Of