High Courts13 May 2022 Dismissed
Naroda Enviro Projects Ltd Vs Union Of India & 1 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0049
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 200 of 1,831
High Courts12 May 2022 Dismissed
Siddharth Hiteshbhai @ Hitendra Pathak Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 406, 420, 465, 467, 468, 471
High Courts12 May 2022Allowed
Vipulbhai Ramubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 304, 337
High Courts12 May 2022 Dismissed
Shaileshgiri Mohangiri Meghnathi Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 70, 437(1), 439, 439(1)Indian Penal Code, 1860 — Section 406, 420, 465, 467, 471, 511Prevention Of Money Laundering Act, 2002 — Section 5, 33, 34
High Courts12 May 2022Allowed
Sanjaybhai Shankarbhai Bariya Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 448, 452
High Courts12 May 2022Allowed
Ramdevbhai Rajabhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506(2)
High Courts12 May 2022Allowed
Yogesh @ Lalu Chandrapal Sinh Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
High Courts12 May 2022Allowed
Narsinhbhai Mohanbhai Panchasara Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 193, 196, 199, 200, 464, 465, 466, 467, 468, 471
High Courts12 May 2022Allowed
Prahladbhai Rambhai Ram Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376(2)(N), 506(2)
High Courts12 May 2022Allowed
Jaishreeben Sureshbhai Gangurde Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0040
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts11 May 2022Allowed
Satyanarayan @ Sattu Bhanwarlal Prajapati Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 504, 506(2)
High Courts11 May 2022Allowed
Thakore Kanuji Vishnuji Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Protection Of Children From Sexual Offences Act, 2012 — Section 12, 17Indian Penal Code, 1860 — Section 114, 323, 324, 354A, 354D(1)(1), 504
High Courts11 May 2022Allowed
Nadeem Shah Nasir Shah Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(A)(3)
High Courts10 May 2022Allowed
Laljibhai Khodabhai Rathod Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0036
Indian Penal Code, 1860 — Section 114, 376(2)(N)
High Courts10 May 2022Allowed
Rahesh Suleman Sama Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 354, 354(a), 354(D)Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12, 17
High Courts10 May 2022Allowed
Sunilgiri Shaileshgiri Goswami Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition. Act, 1949 — Section 65(a)(e), 81, 98(2), 116(C)
High Courts10 May 2022Partly Allowed
Madinkhan Yasinkhan Malek Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0033
High Courts10 May 2022Allowed
Yashpalsinh Kiritsinh Khumansinh Vala Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0032
High Courts10 May 2022Disposed Of
Pravinbhai Dayabhai Sheladiya Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0031
Gujarat Minor Mineral Concession Rules, 2017 — Rule 29(3)
High Courts09 May 2022Allowed
Shaileshbhai Brajkumar @ Vrajkumar Brujbiharilal Shrivastava Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 439Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(3)