High Courts09 May 2022Allowed
Chandu @ Chandmal Pyarchand Kumavat Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 98(2), 116(2)
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Gujarat High Court judgments
36,606 judgments · page 201 of 1,831
High Courts09 May 2022Allowed
Aryan Alpeshbhai Prajapati Thro Alpeshkumar Jayantibhai Prajapati Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0028
High Courts09 May 2022Allowed
Sharad Tarsemchand Agrawal Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts06 May 2022Allowed
Dharmendrabhai @ Bakabhai Joitaram Patel & 5 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0026
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 35, 114, 299, 304, 304A, 304I, 304II, 308, 324, 326, 337, 338, 429Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts06 May 2022Disposed Of/Partly Allowed
Piramal Enterprises Ltd Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0025
Food Safety And Standard Act, 2006 — Section 1(3), 2, 3, 3(1)(j), 3(1)(k), 4, 7, 8, 10, 11, 16, 27, 38, 52, 89, 97, 97 (1)(iii), 97(1)(iv), 98Prevention Of Food Adulteration Act, 1954 — Section 2(x)(e), 7, 11(4), 16General Clauses Act, 1897 — Section 6, 6(c)
High Courts06 May 2022 Dismissed
LH Of Decd Kiranbhai Motibhai Patel Vs Suraj Co Operative Housing And Commercial Society Ltd
Gujarat High Court · (2022) 05 GUJ CK 0024
Limitation Act, 1963 — Article 59, 65Code Of Civil Procedure, 1908 — Section 11, 96, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e)Transfer Of Property Act, 1882 — Section 54
High Courts06 May 2022Partly Allowed
Rajeshwariben Wd/O Kalpeshbhai Shah Vs Yunusbhai Isabbhai Sipai
Gujarat High Court · (2022) 05 GUJ CK 0023
Motor Vehicles Act, 1988 — Section 166
High Courts06 May 2022Disposed Of
Narendrabhai Maganlal Shah Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0022
Indian Penal Code, 1860 — Section 405, 406, 415, 420, 465, 467, 468
High Courts05 May 2022Allowed
Ajaybhai Surmalbhai Ninama Vs Amitkumar Vipulbhai Solanki
Gujarat High Court · (2022) 05 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 8
High Courts05 May 2022Allowed
Sunvaliya Kaushikbhai Rameshchandra Vs Amitkumar Vipulbhai Solanki
Gujarat High Court · (2022) 05 GUJ CK 0019
Indian Penal Code, 1860 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts05 May 2022 Dismissed
Nathiben Lalitbhai Vegada Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0018
Contempt Of Courts Act, 1971 — Section 10Indian Penal Code, 1860 — Section 114, 379, 447Motor Vehicles Act, 1988 — Section 177(2), 181, 207
High Courts05 May 2022 Dismissed
Sanjaysinh Hemantsangh Chavda Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0017
Constitution Of India, 1950 — Article 226Gujarat Civil Services Classification And Recruitment (General) Rules, 1967 — Rule 4b, 4b(i), 4b(ii)University Grants Commission Act, 1956 — Section 3
High Courts05 May 2022 Dismissed
Nikhilkumar Jentilal Nimbark Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0016
Constitution Of India, 1950 — Article 226
High Courts05 May 2022Allowed
Mudassir Aziz Ahmed Maniar Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0015
Constitution Of India, 1950 — Article 226Gujarat Civil Services (Pay) Rules, 2002 — Rule 9(82), 11, 13, 16, 23, 23(2), 24, 53(9), 63Gujarat Civil Services (Revision Of Pay) Rules, 1994 — Rule 2(53)
High Courts05 May 2022Allowed
Manishbhai Nanubhai Kheni Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0014
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts05 May 2022Allowed
Prahaladbhai Dhanjibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0013
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 May 2022Allowed
Jagdishbhai Punjabhai OD Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471
High Courts04 May 2022 Dismissed
United India Insurance Co. Ltd Vs Deepakkumar Ratilal Khandriya (Decd. Thro Legal Heirs) & 6 Other(S)
Gujarat High Court · (2022) 05 GUJ CK 0011
High Courts04 May 2022Allowed
Sanjaykumar Ramkripal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0010
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts04 May 2022Allowed
Odedara Rambhai Ranmalbhai Vs State Of Gujarat
Gujarat High Court · (2022) 05 GUJ CK 0009
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)