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Gujarat High Court judgments

36,606 judgments · page 203 of 1,831

High Courts26 Apr 2022Allowed

Anita Yogendra Poonia Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0097

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts25 Apr 2022Allowed

Bhikh Singh S/O Samrat Singh Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0083

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 409, 420Gujarat Protection Of Interest Depositors (In Financial Establishment) Act, 2003 — Section 3
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High Courts25 Apr 2022Allowed

Chiman Singh S/O Khuma Ji Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0082

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 409, 420Gujarat Protection Of Interest Depositors (In Financial Establishment) Act, 2003 — Section 3
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High Courts22 Apr 2022Allowed

Hitesh Devendera Gupta Vs State Of Gujarat

Gujarat High Court · (2022) 04 GUJ CK 0076

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishment) Act, 2003 — Section 3
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