High Courts10 Jun 2022Allowed
Jitendrabhai @ Tabo Natubhai Parghi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 438Dowry Prohibition Act, 1961 — Section 65(e)
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Gujarat High Court judgments
36,606 judgments · page 192 of 1,831
High Courts10 Jun 2022Allowed
Salat Dhavalkumar Vijaykumar Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 394, 397, 452Gujarat Police Act, 1951 — Section 135
High Courts10 Jun 2022Allowed
Rutvikkumar @ Somo Pankajbhai Koli Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition. Act, 1949 — Section 65(a), 65(e), 81, 98(2)
High Courts10 Jun 2022Allowed
Pulin @ Parin Mahendra Thakkar Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 420
High Courts10 Jun 2022Dismissed
Rajesh Kumar Balak Ram Chandrakar Vs Information And Library Network Centre (Inflibnet)
Gujarat High Court · (2022) 06 GUJ CK 0069
Constitution Of India, 1950 — Article 226, 227Central Civil Services (Pension) Rules, 1972 — Rule 48ABombay Primary Education Rules, 1949 — Rule 42
High Courts10 Jun 2022Allowed
Bhupendra Atmaramdas Patel Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0068
Constitution Of India, 1950 — Article 226Gujarat Civil Service (Pension) Rules, 2002 — Rule 24, 48, 48A, 48A(2), 48(2)Punjab Civil Services Rules, Volume I — Rule 5.32(B)
High Courts10 Jun 2022Allowed
Vanitaben Vasantbhai Munjat Vs Amarshibhai Pramjibhai Munjat
Gujarat High Court · (2022) 06 GUJ CK 0067
Constitution Of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 165(1), 166, 168, 169, 169(2)
High Courts10 Jun 2022Dismissed
Godharasarvjanikshikshan Mandal & 1 Other(S) Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0066
Constitution Of India, 1950 — Article 14, 217, 226, 227Bombay Civil Services Rules, Volume 1 — Rule 33A(2)Gujarat Civil Services (Conduct) Rules, 1971 — Rule 36
High Courts10 Jun 2022Dismissed
Rasikaben Vikramsinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0065
Constitution Of India, 1950 — Article 14, 21, 226, 227, 300AElectricity Act, 2003 — Section 14, 15, 63, 68, 68(1), 79(1)((e), 164Indian Telegraph Act, 1885 — Section 10, 16, 16(1), 17, 63
High Courts10 Jun 2022Partly Allowed
Payalben D/O. Fatabhai Kalotara, W/O. Sagarbhai Fatabhai Al @ Desai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0064
Constitution Of India, 1950 — Article 21, 226
High Courts09 Jun 2022Disposed Of
Crazy Concepts And Mazes Pvt. Ltd. & 1 Other(S) Vs N. Venkta Yayadri Rao & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0101
Copyright Act, 1957 — Section 2(4), 22
High Courts09 Jun 2022Dismissed
Sabirbhai Gafarbhai Multani Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0092
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 97
High Courts09 Jun 2022Partly Allowed
Hamidabanu Anawarbhai Multani & 2 Other(S) Vs Haiderbhai Bhikhabhai Bhetariya & 5 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0091
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Jun 2022Allowed
Makwana Ranjanben Alpeshbhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts09 Jun 2022Allowed
Abdul Raheman Alias Saddam S/O Gulam Mohammad Saiyad Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0062
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120(B), 143, 147, 148, 149, 201, 302, 506(1)Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)A, 11(1)D, 11(1)E
High Courts09 Jun 2022Allowed
Nasimbanu @ Aapa Gulhasan Mohammad Israil Kureshi Through Mazhar Abdulbhai Shaikh Vs Commissioner Of Police, Ahmedabad City
Gujarat High Court · (2022) 06 GUJ CK 0061
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AA, 65AE, 81, 83, 116B
High Courts09 Jun 2022Allowed
Ravi Rajubhai @ Raju Gendi Rupchand Krishnani Through Architkunvarba D/O Rajendrasinh Solanki Vs Commissioner Of Police
Gujarat High Court · (2022) 06 GUJ CK 0060
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65AE, 66B, 81, 83, 116B
High Courts09 Jun 2022Allowed
Nagjibhai Prabhatbhai Rabari Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0059
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 406, 420
High Courts09 Jun 2022Allowed
Hiralkumar @ Hiren S/O Jaysukhbhai Siroya Vs Commissioner Of Police Of City Of Surat
Gujarat High Court · (2022) 06 GUJ CK 0058
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 380, 411, 454, 504, 506(2)
High Courts09 Jun 2022Allowed
Shyam @ Shutar Kanjibhai Radadiya Through Father Kanjibhai Vashrambhai Radadiya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0057
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 392Gujarat Police Act, 1951 — Section 135(1)