Constitution Of India, 1950 — Article 226, 227Constitution Of India, 1950 — Article 38, 39(a), 39(b), 39(c), 39(d), 39(e), 43, 43ARajasthan Industrial Dispute Rules, 1958 — Rules 77, 78

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High Courts17 Jun 2022Allowed

Abrarkhan Yunuskhan Pathan Through His Friend Uwaishkhan Yunuskhan Pathan Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0105

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 120B, 188, 294B, 323, 324, 386, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts17 Jun 2022Allowed

Niraj Shivlal Chauhan Through Chandravatiben Shivlal Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0104

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 379, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts17 Jun 2022Allowed

Dinesh Shantilal Meena (Petition File Through Friend) Anil Dantaram Mahadik Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0103

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65A, 65(E), 81, 98(2), 116B

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High Courts17 Jun 2022Allowed

Ejajbhai Iqbalbhai Patani Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0102

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b)Gujarat Prohibition Act, 1949 — Section 65A, 65(E), 81, 83, 98(2), 116B

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High Courts16 Jun 2022Allowed

Jagdish @ Bakabhai Prahladbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0119

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 325, 394Gujarat Police Act, 1951 — Section 135

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High Courts16 Jun 2022Partly Allowed

Karshanbhai Dahyabhai Tandel Vs Ishwarbhai Khalapbhai Patel & 1 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0118

Motor Vehicles Act, 1988 — Section 168, 173

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High Courts16 Jun 2022Allowed

Akash @ Monty Kishankumar Gupta Through Santosh Kishankumar Gupta Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0117

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 108Indian Penal Code, 1860 — Section 120(B), 465, 468, 471

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High Courts16 Jun 2022Allowed

Amresh Gopalsinh Shugrivsinh Chauhan Through Gopalsinh Shugrivsinh Chauhan Vs Commissioner Of Police, Ahmedabad City

Gujarat High Court · (2022) 06 GUJ CK 0116

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 149, 294B, 302, 323, 324, 326Gujarat Police Act, 1951 — Section 135(1)

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High Courts16 Jun 2022Allowed

Sadam Kasam Jat Through Merunisha Kasam Jat Vs District Magistrate Of Kachchh

Gujarat High Court · (2022) 06 GUJ CK 0115

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 294B, 307, 323, 324, 506(2)

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High Courts16 Jun 2022Allowed

Rekhaben Vijaybhai Kesharsinh Didawala (Chara) Through Prema (Prerna) Vijaybhai Keshasinh Didawala Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0114

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts16 Jun 2022Allowed

Santosh @ Roshan S/O Chandrabhan Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0113

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 406, 420

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High Courts16 Jun 2022Allowed

State Of Guajrat Vs Vashrambhai Hirabhai & 2 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0112

Constitution Of India, 1950 — Article 226

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High Courts16 Jun 2022Allowed

Himeshkumar Natvarbhai Parekh Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0111

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High Courts15 Jun 2022Allowed

Dharmisthaben Sumitbhai Kapdi Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0100

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts15 Jun 2022Allowed

Kishore Vinod @ Bunny S/O Birbal Angad Meena Thro Birbal Angad Meena Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0099

Juvenile Justice (Care And Protection) Of Children Act, 2015 — Section 3a, 4, 5(M), 7, 8, 11(5), 12, 102Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 377

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High Courts15 Jun 2022Allowed

Bhavinbhai Rakeshbhai Rathod Through Niruben Rakeshbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0098

Indian Penal Code, 1860 — Section 120B, 201, 302

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