High Courts24 Jun 2022Allowed
Kalusinh Khumsinh Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0158
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116C
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 188 of 1,831
High Courts24 Jun 2022Allowed
Sajjansinh Chandrasinh Zala Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0157
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 365, 366, 376
High Courts24 Jun 2022Allowed
Hariyani Mehulkumar Keshavdas Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0156
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jun 2022Allowed
Chunilal Chhaganbhai Mahuniya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0155
Constitution Of India, 1950 — Article 21, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jun 2022Allowed
Hasanbhai Abdulbhai Modi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0154
Constitution Of India, 1950 — Article 14, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jun 2022Allowed
Jangaliyabhai Bhaglabhai Bhil Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0153
Constitution Of India, 1950 — Article 14, 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jun 2022Allowed
Atul Mansukhbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0152
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts23 Jun 2022Dismissed
Arvindbhai Bechardas Patel Vs Prahladkumar Radheshyamji Agrawal (Bambubhai) & 1 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0151
Code Of Criminal Procedure, 1973 — Section 378, 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139
High Courts23 Jun 2022Allowed
Avinash @ Ashwin S/O Kantibhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0150
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 98(2), 99
High Courts23 Jun 2022Allowed
Samirbhai Aadambhai Dalpotra/Sanghi Through Adil Adambhai Dalpotra / Sanghi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0149
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65A, 65E, 81, 83, 98(2), 116BIndian Penal Code, 1860 — Section 465, 467, 468, 471
High Courts23 Jun 2022Allowed
Raghuveerbhai Jorubhai Khachar Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0148
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 120, 188, 269, 307, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(2)(5A)
High Courts23 Jun 2022Allowed
Rahul @ Bhaiyaji Sunilkumar Podar Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0147
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 379(a)(3), 380, 506(2)
High Courts23 Jun 2022Allowed
Udaykumar S/O Shaileshbhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0146
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 354(A), 507Information Technology Act, 2000 — Section 66(c), 66(e)
High Courts23 Jun 2022Allowed
Moh. Ziyaullhussain @ Golden Moh. Muzafarhusain Ansari Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0145
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457, 504, 506(2)
High Courts22 Jun 2022Allowed
Aghera Kishorbhai Motibhai Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0144
Code Of Criminal Procedure, 1973 — Section 438Electricity Act, 2003 — Section 135
High Courts22 Jun 2022Allowed
Samadhan S/O Chaitram @ Chetram Chavhan Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 06 GUJ CK 0143
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
High Courts22 Jun 2022Allowed
Dhiren Amrutlal Kariya Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0142
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 65(F), 81, 116(B)
High Courts22 Jun 2022Allowed
Irshad @ Kalu Mohammed Shaikh Through Shaikh Madinabibi Mohammed Husen Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0141
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 354, 452, 504Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 8, 17, 18
High Courts22 Jun 2022Dismissed/Disposed Of
CERA Sanitaryware Limited Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0140
Industrial Disputes Act, 1947 — Section 10(1), 10(3), 18, 18(3), 23(c), 24(1)(i), 25(U), 26, 27, 28, 29
High Courts22 Jun 2022Allowed
Jaydipkumar Dineshchandra Joshi Vs State Of Gujarat
Gujarat High Court · (2022) 06 GUJ CK 0139
Constitution Of India, 1950 — Article 226