Code Of Civil Procedure, 1908 — Section Order 43 Rule 1Benami Transactions (Prohibition) Act, 1986 — Section 3, 4, 4(2), 4(3)Indian Trusts Act, 1882 — Section 88

Read judgment

High Courts30 Jun 2022Allowed

Makbulhussain Musabhai Fangat Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0194

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(S), 3(2)(va), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 324, 325, 504

Read judgment

High Courts30 Jun 2022Allowed

Gaurangbhai Nathalal Patel Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0193

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420

Read judgment

High Courts30 Jun 2022Allowed

Naimish Girishbhai Rangpara Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0192

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66(C), 66(D)

Read judgment

High Courts30 Jun 2022Allowed

Javanjal Seema Bhimcharanbhai @ Seema Nikhil Soni Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0191

Indian Penal Code, 1860 — Section 114, 294(b), 406, 420, 506

Read judgment

High Courts30 Jun 2022Allowed

Rashmiben Kishorbhai Vaghela Vs Malvikaben Rajendrabhai Parmar

Gujarat High Court · (2022) 06 GUJ CK 0190

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 397, 401, 482Negotiable Instruments Act, 1881 — Section 138

Read judgment

High Courts30 Jun 2022Allowed

Babulal Hathiram Raval -Heirs Amd Legal Representatives Of Deceased & 1 Other(S) Vs Deceased Barot Girdharlal Jethalal Through Heir

Gujarat High Court · (2022) 06 GUJ CK 0189

Code Of Civil Procedure, 1908 — Order 3 Rule 1, Order 3 Rule 2

Read judgment

High Courts30 Jun 2022Partly Allowed

Executive Engineer Vs Jayeshbhai Dhanjibhai Ahir

Gujarat High Court · (2022) 06 GUJ CK 0188

Constitution Of India, 1950 — Article 226, 227

Read judgment

High Courts30 Jun 2022Allowed

Patel Govindbhai Manilal Through Durgeshkumar Vs Dena Bank (Now Bank Of Baroda)

Gujarat High Court · (2022) 06 GUJ CK 0187

Dena Bank Officers� Employees (Discipline And Appeal) Regulations, 1976 — Regulation 4 (f), 7(3)Dena Bank (Employees� Regulations) 1995 — Regulation 22, 22(1), 31, 33, 33(1)

Read judgment

High Courts29 Jun 2022Allowed

Bachubhai Nagajibhai Thakor Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0186

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 447Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(3)

Read judgment

High Courts29 Jun 2022Allowed

Godavariben Lavjibhai Bhalodiya Vs Deputy Collector (Land Acquisition) Prant Officer

Gujarat High Court · (2022) 06 GUJ CK 0185

Read judgment

High Courts29 Jun 2022Dismissed

Bhagwandas Sendharam Panchal (Heir Of Appellant No.2 ). & 26 Other(S) Vs Heirs Of Deceased Kantilal Keshavlal Jani & 6 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0184

Constitution Of India, 1950 — Article 136, 240, 241, 241(a), 241(g), 254(2)Evidence Act, 1872 — Section 101, 103Code Of Civil Procedure, 1908 — Section 100

Read judgment

High Courts29 Jun 2022Allowed

Rughnathram Chutraram Jaat (Khot) Through His Cousin Dhara Mehra Ram Vs District Magistrate

Gujarat High Court · (2022) 06 GUJ CK 0183

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65(A)(E), 81, 98(2), 99, 116(2)

Read judgment

High Courts29 Jun 2022Allowed

Yogeshbhai Karnabhai Rathod Darbar Through Dolubhai Karnabhai Rathod Vs District Magistrate, Gir Somnath District

Gujarat High Court · (2022) 06 GUJ CK 0182

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65(E), 81, 83, 98(2), 99, 116(B)

Read judgment

High Courts29 Jun 2022Allowed

Hemant @ Kuldip Rajubhai Janaksinh Davas (Rajput) Vs Commissioner Of Police

Gujarat High Court · (2022) 06 GUJ CK 0181

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379a(1)(3), 511

Read judgment

High Courts29 Jun 2022Allowed

Mahesh @ Katto Rajubhai Patni (Manvala) Through Sitaben Rajubhai Patni Mahesh @ Katto Rajubhai Patni (Manvala) Through Sitaben Rajubhai Patni

Gujarat High Court · (2022) 06 GUJ CK 0180

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 506(1)

Read judgment

High Courts28 Jun 2022Allowed

Indrasinh Aashaji Sodha Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0179

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(a)(a), 81

Read judgment