COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 187 of 1,831

High Courts28 Jun 2022Allowed

Ashvin Babubhai Mashot Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0178

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306, 506(2)Gujarat Money Lenders Act, 2011 — Section 5, 33(3), 40, 42

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High Courts28 Jun 2022Dismissed

Jubilee Hotels Pvt.Ltd,Thro'director Pankaj Dhirajlal Varia Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 06 GUJ CK 0177

Code Of Criminal Procedure, 1973 — Section 378, 378(4), 417Negotiable Instruments Act, 1881 — Section 118(a), 138, 139

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High Courts28 Jun 2022Allowed

Vipulbhai S/O Thakarshibhai Vora (Prajapati) Through Hiren Trikambhai Kalsariya Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0176

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65(E)(A), 81, 98(2)

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High Courts28 Jun 2022Allowed

Mukeshsinh S/O Bhavarsinh Ravat Through Udaysinh Nathusinh Savadari Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0175

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65(E)(A), 81, 98(2), 99

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High Courts28 Jun 2022Allowed

Vasant Harilal Soni Through Priyance Vasant Soni Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0174

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 81, 83, 98(2), 116B

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High Courts28 Jun 2022Allowed

Mustakim Ahmed @ Mustakin Ahmed @ Hafeji S/O Ajijuddin Siddiki Vs Commissioner Of Police

Gujarat High Court · (2022) 06 GUJ CK 0173

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 325, 452, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts28 Jun 2022Allowed

Mohammad Rashid Alias Kaleja Rafikbhai Ansari Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0172

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 324, 506(2)Gujarat Police Act, 1951 — Section 135(2)

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High Courts28 Jun 2022Allowed

Hirabhai Jethabhai Chunara Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0171

Gujarat Prohibition Act, 1949 — Section 2(h)Indian Penal Code, 1860 — Section 114, 120(B), 427, 447, 504, 506(2)Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 5(C)

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High Courts28 Jun 2022Allowed

Hanubhai Vihabhai Chunara Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0170

Gujarat Prohibition Act, 1949 — Section 2(h)Indian Penal Code, 1860 — Section 114, 120(B), 427, 447, 504, 506(2)Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 5(C)

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High Courts27 Jun 2022Allowed

Patel Sachinkumar Naranbhai Vs Gandhi Hardik Anupkumar

Gujarat High Court · (2022) 06 GUJ CK 0169

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 397Code Of Criminal Procedure, 1973 — Section 320, 397, 401, 482

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High Courts27 Jun 2022Dismissed

Versi Dharamshi Katua Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0168

Indian Penal Code, 1860 — Section 114, 323, 504Gujarat Police Act, 1951 — Section 135

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High Courts27 Jun 2022Allowed

Lakhiben W/O Bhikhubhai Virabhai Kodiyatar Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0167

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 66(1)(B), 65(E), 81, 116B

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High Courts27 Jun 2022Allowed

Yashwant Manilal Chaudhary Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0166

Code Of Criminal Procedure, 1973 — Section 439Electricity Act, 2003 — Section 135(1)(b)

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High Courts27 Jun 2022Allowed

Viraj Devdashbhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2022) 06 GUJ CK 0165

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 409, 419, 420, 465, 467, 468, 471Information Technology Act, 2000 — Section 66D

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High Courts27 Jun 2022Allowed