High Courts18 Oct 2022Allowed
Takhatsinh Amarsinh Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0103
Constitution Of India, 1950 — Article 226Industrial Disputes, Act, 1947 — Section 25B
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 159 of 1,831
High Courts17 Oct 2022Allowed
Madabhai Arjanbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0101
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 427, 504, 506(2)Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(1), 4(3), 5(c)
High Courts17 Oct 2022Disposed Of
Meramanbhai Ramabhai Odedra Vs Dhaniben Jivabhai Khijdariya
Gujarat High Court · (2022) 10 GUJ CK 0100
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts17 Oct 2022Allowed
Vechatbhai Manabhai Bariya Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2022) 10 GUJ CK 0099
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts17 Oct 2022Allowed
Parmar Mansinh Jesingbhai Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0098
Constitution Of India, 1950 — Article 14, 16, 21
High Courts17 Oct 2022Allowed
Late Rameshbhai Bhikhabhai Parmar Since Decd. Through Lhrs Laxmiben Rameshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0097
Constitution Of India, 1950 — Article 14, 16, 21Contempt Of Courts Act, 1971 — Section 2(b)
High Courts17 Oct 2022Allowed
Ashwinkumar Kishorbhai Khavdu Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0096
Industrial Disputes Act, 1947 — Section 25B
High Courts14 Oct 2022Allowed
Atulbhai Poonamchand Patel Vs Varsangbhai Devkaranbhai Rabari Deleted
Gujarat High Court · (2022) 10 GUJ CK 0095
Limitation Act, 1963 — Section 5
High Courts14 Oct 2022Allowed
Darkuben Mirajibhai Pawar Bhil Vs Shankarbhai Rajarambhai
Gujarat High Court · (2022) 10 GUJ CK 0094
Limitation Act, 1963 — Section 5
High Courts14 Oct 2022Allowed
Reliance General Insurance Co Ltd Vs Ranvirsinh Rajendrasinh Mahida
Gujarat High Court · (2022) 10 GUJ CK 0093
Limitation Act, 1963 — Section 5
High Courts14 Oct 2022Allowed
Mukeshkumar S/O Gasiramji Gangadharji Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323Gujarat Police Act, 1951 — Section 135
High Courts14 Oct 2022Allowed
Jayesh Gaurishankar Dave Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 376, 449
High Courts14 Oct 2022Allowed
Shyambhai Bharatbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(A), 65(E), 98(2), 116BIndian Penal Code, 1860 — Section 279, 427, 465, 468, 471
High Courts14 Oct 2022Allowed
Sagarkumar Kiranbhai Chaudhary Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts14 Oct 2022Allowed
Sankarbhai Naginbhai Bariya Vs Maganbhai Somabhai Bariya
Gujarat High Court · (2022) 10 GUJ CK 0088
High Courts14 Oct 2022Dismissed
Panchmahal District Panchayat Through Its District Developement Officer Vs Bharatbhai Hathibhai Bariya
Gujarat High Court · (2022) 10 GUJ CK 0087
Constitution Of India, 1950 — Article 226Industrial Disputes, Act, 1947 — Section 25B, 33(C)
High Courts14 Oct 2022Allowed
Kalpanaben Pankajbhai Shah Vs Bhavnagar Area Development Authority & 2 Other(S)
Gujarat High Court · (2022) 10 GUJ CK 0086
Constitution Of India, 1950 — Article 226Gujarat Town Planning And Urban Development Act, 1976 — Section 12, 12(2), 12(2)(b), 12(2)(d), 12(2)(f), 12(2)(k), 12(2)(o), 17(1)(a)(ii), 17(2), 19, 20, 20(1), 20(2), 21, 22
High Courts14 Oct 2022Allowed
M/S L G Chaudhary Vs Union Of India
Gujarat High Court · (2022) 10 GUJ CK 0085
Constitution Of India, 1950 — Article 226Sabka Vishwas [Legacy Dispute Resolution] Scheme Rules, 2019 — Rule 6, 7Finance Act, 2019 — Section 125, 126, 127
High Courts13 Oct 2022Allowed/Disposed Of
Ashok Gangdasbhai Patel Vs L H Of Decd. Rasiklal Maganlal Mehta
Gujarat High Court · (2022) 10 GUJ CK 0084
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts13 Oct 2022Allowed/Disposed Of
M/S Vinsons,Stevadores,Dubashes And Travel Agents Vs Board Of Trustees Of Kandla Port Trust
Gujarat High Court · (2022) 10 GUJ CK 0083
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33