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Gujarat High Court judgments

36,606 judgments · page 161 of 1,831

High Courts11 Oct 2022Dismissed

Director, Employment And Training Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0062

Constitution Of India, 1950 — Article 14Gujarat Civil Services (Pay) Rules, 2002 — Rule 11, 13, 15, 16, 19, 23, 30, 39, 39(1), 44 Central Civil Services (Revised Pay) Rules, 2008 — Rule 10
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High Courts10 Oct 2022Disposed Of

Jivanbhai Pathabhai Vs Dharshibhai Bijalbhai

Gujarat High Court · (2022) 10 GUJ CK 0055

Code Of Civil Procedure, 1908 — Section 96, 100, Order 10 Rule 1, Order 14 Rule 1(5), Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31Provincial Insolvency Act, 1920 — Section 54
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High Courts07 Oct 2022Disposed Of

Haribhai Lalabhai Patel Vs Narendra Chimanlal Trivedi

Gujarat High Court · (2022) 10 GUJ CK 0043

Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31
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High Courts07 Oct 2022Disposed Of

State Of Gujarat Vs Parvez Ahemad Yusuf Kadari

Gujarat High Court · (2022) 10 GUJ CK 0041

Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31
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High Courts07 Oct 2022Disposed Of

Titubhai Madiyabhai Damor Vs Titubhai Puniyabhai Damor

Gujarat High Court · (2022) 10 GUJ CK 0040

Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31
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