High Courts13 Oct 2022
Natubhai Gokalbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0082
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 160 of 1,831
High Courts13 Oct 2022Dismissed
Laltaprasad Balashankar Pande Vs Ramsajivan Balashankar Pande
Gujarat High Court · (2022) 10 GUJ CK 0081
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 41 Rule 27 (1)(aa), Order 41 Rule 27 (1)(b)
High Courts13 Oct 2022Dismissed
Bhaveshkumar Kantibhai Brahambhatt Vs Rupesh Bhanubhai Brahambhatt
Gujarat High Court · (2022) 10 GUJ CK 0080
Constitution Of India, 1950 — Article 226, 227
High Courts12 Oct 2022Allowed
Sabir Hanif Khan Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 29
High Courts12 Oct 2022Allowed
Dashrathsinh @ Dashu Chandubha Zala Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 323, 325, 302, 307, 326, 506Gujarat Police Act, 1951 — Section 135
High Courts12 Oct 2022Allowed
Sukhrambhai Jamsingbhai Rathva Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1)(b)(a), 29
High Courts12 Oct 2022Allowed
Labhubhai Amarsibhai Saraniya Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 342, 354(A), 376(1), 380, 506, 511
High Courts12 Oct 2022Allowed
Sureshbhai Vajubhai Palani (T.Koli) (Sureshbhai Vajubhai Khalasi) Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2) (J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 5(L), 6, 12
High Courts12 Oct 2022Allowed
Mangalbhai Shankarbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 465, 467, 468, 471
High Courts12 Oct 2022Allowed
Dangi Satpalsinh @ Kohinoor Dilipsinh (Juvenile) Through Dangi Sonkaur Dilipsinh Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0073
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 114, 380, 414, 454, 457
High Courts12 Oct 2022Dismissed
Pratikbhai Pravinbhai Parmar Vs Mayurbhai K. Parikh (Proprietor Of Omkar Firm)
Gujarat High Court · (2022) 10 GUJ CK 0072
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 320, 397, 482Negotiable Instruments Act, 1881 — Section 138
High Courts12 Oct 2022Allowed
L H Of Sanjaybhai Ashokbhai Vaghela Vs Ashokbhai Bachubhai Vaghela (Parties Of Vehicle No. Gj-07- Uu-7208)
Gujarat High Court · (2022) 10 GUJ CK 0071
Gujarat Motor Vehicles Rules, 1989 — Rule 3, 150, 229Code Of Civil Procedure, 1908 — Section 2(2), 115, Order 9 Rule 4
High Courts12 Oct 2022Dismissed
Sureshbhai Ramjibhai Goyani & 16 Other(S) Vs State Of Gujarat & 9 Other(S)
Gujarat High Court · (2022) 10 GUJ CK 0070
Constitution Of India, 1950 — Article 21, 226, 227, 300AGujarat Town Planning and Urban Development Rules, 1979 — Rule 33Gujarat Town Planning And Urban Development Act, 1976 — Section 40, 41, 45, 47, 48, 65, 65(3), 67, 68, 69
High Courts11 Oct 2022Dismissed
Rashmiben Ketanbhai Pandya Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 438, 439(2)Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
High Courts11 Oct 2022Allowed
Manishbhai Jitendrabhai Dodiya Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0068
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 114, 120(B), 406, 420, 419, 465, 467, 468, 471
High Courts11 Oct 2022Allowed
Salimbhai Ismailbhai Talat Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0067
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 302, 307, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts11 Oct 2022Allowed
Nagjibhai Kanjibhai Patel Vs Mukesh @ Pappu Chandraprakash Harivansh Shukla
Gujarat High Court · (2022) 10 GUJ CK 0066
Limitation Act, 1963 — Article 54, 58Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts11 Oct 2022Dismissed
Dilipkumar Jayantilal Shah Vs Yasinbhai Faridbhai Hokabaj
Gujarat High Court · (2022) 10 GUJ CK 0065
Limitation Act, 1963 — Article 54, 59Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(d)
High Courts11 Oct 2022Dismissed
Delta Rubber And Plastic Products Vs Divya Exports Pvt.Ltd. & 1 Other(S)
Gujarat High Court · (2022) 10 GUJ CK 0064
Code Of Civil Procedure, 1908 — Order 37 Rule 3(b)State Financial Corporations Act, 1951 — Section 29
High Courts11 Oct 2022Allowed/Disposed Of
Imtiyazhusen Abdulrahim Shekh Vs Rameshbhai Ranchhodbhai Patel
Gujarat High Court · (2022) 10 GUJ CK 0063
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33