High Courts01 Nov 2022Disposed Of
Maheshbhai Chanabhai Khut (Patel) Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0002
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 158 of 1,831
High Courts01 Nov 2022Allowed
Navneetbhai Ambalal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420
High Courts31 Oct 2022Allowed
Kanjibhai Talshibhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0120
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 363
High Courts27 Oct 2022Dismissed
Raju Roopchand Krishnani @ Raju Gendi Thro Bhartiben Rajubhai Krishnani Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0119
High Courts21 Oct 2022Allowed
Anas Salimkhan @ Altafkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0118
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 302, 324Gujarat Police Act, 1951 — Section 135(1)
High Courts21 Oct 2022Allowed
Mer Dhiru Talsibhai Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0114
Constitution Of India, 1950 — Article 226, 309Government Secondary Education Regulations, 1974 — Regulation 11, 20, 20(3)
High Courts21 Oct 2022Allowed
M/S Chromotolab And Biotech Solutions Vs Union Of India
Gujarat High Court · (2022) 10 GUJ CK 0113
Constitution Of India, 1950 — Article 226Central Goods & Services Tax Rules, 2017 — Rule 89, 89(1), 89(3), 90(2), 90(3), 92, 93Central Goods And Services Tax Act, 2017 — Section 39, 39(3), 49(6), 54, 54(1), 54(c)(1), 54(2), 55, 57
High Courts21 Oct 2022Allowed
Hindustan Marble Pvt. Ltd Vs Asst. Commissioner Of Income Tax Circle 2(1)(1) Or His Successor
Gujarat High Court · (2022) 10 GUJ CK 0112
Constitution Of India, 1950 — Article 226Gujarat Minor Mineral Concession Rules, 2010 — Rule 21(1)Income Tax Act, 1961 — Section 142(1), 143(1), 143(3), 147, 148, 151(2)
High Courts20 Oct 2022Allowed
Shodhanbhai Narendrabhai Patel Vs Bhikhabhai Dhanabhai Makwana
Gujarat High Court · (2022) 10 GUJ CK 0117
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts20 Oct 2022Allowed
Sureshchandra Ochchhavlal Desai Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0116
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B
High Courts20 Oct 2022Allowed
Dineshbhai Bhailalbhai Amin Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0115
Industrial Disputes Act, 1947 — Section 25B
High Courts20 Oct 2022Allowed
Sukkarbhai Ranchhodbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0111
Constitution Of India, 1950 — Article 14, 16Contempt Of Courts Act, 1971 — Section 2(b)
High Courts19 Oct 2022Allowed/Disposed Of
Jadeja Balvantsinh Vesalji Vs Panbai Harshi Shah
Gujarat High Court · (2022) 10 GUJ CK 0106
Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
High Courts19 Oct 2022Allowed
Mayurdhvajsinh Gunvantsinh Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0105
Constitution Of India, 1950 — Article 226Gujarat Civil Services (Pension) Rules, 2002 — Rule 25
High Courts19 Oct 2022Disposed Of
Madhuben Umedbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0104
High Courts19 Oct 2022Allowed
Kanubhai Bhailalbhai Raval & 2 Other(S) Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2022) 10 GUJ CK 0102
Constitution Of India, 1950 — Article 226
High Courts18 Oct 2022Allowed
Ramu Yadav S/O Sarvadin Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0110
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120B, 302, 307, 407Gujarat Prohibition Act, 1949 — Section 65(A), 66(1)(b), 68, 81, 83
High Courts18 Oct 2022Allowed
Nilesh @ Niliyo Bhikhabhai Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0109
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116(B)
High Courts18 Oct 2022Allowed
Thakur Prasad Singh S/O Ambika Singh Vs Central Bureau Of Investigation
Gujarat High Court · (2022) 10 GUJ CK 0108
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 7A, 8, 9
High Courts18 Oct 2022Allowed
Dharmeshbhai Nareshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 10 GUJ CK 0107
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 279, 300, 302, 304Motor Vehicles Act, 1988 — Section 177, 184