High Courts11 Nov 2022Allowed
Patel Manojkumar Jayantilal Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0043
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 156 of 1,831
High Courts10 Nov 2022Allowed
Santoshbhai Thakorbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0042
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Govindbhai Manshibhai Godani Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0041
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Dilipsinh Jilubha Jadeja Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0040
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Hirenkumar Ishvarbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0039
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Chandreshsingh Kalubha Zala Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0038
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts10 Nov 2022Allowed
Thakor Khodaji Ramaji Thro Shambhu Lal Udayram Gurjar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0037
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts09 Nov 2022Allowed
Dilipkumar Asvinbhai Juaarava Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65A, 65(e). 81, 83, 98(2), 116B
High Courts09 Nov 2022Allowed
Maheshbhai Harshadbhai Trivedi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 114, 120B, 409, 420, 465, 468, 471
High Courts09 Nov 2022Allowed
Keshavdas Nanakdas Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 307, 323, 326(a), 354(B), 376(2)(n), 504, 506(2)
High Courts09 Nov 2022Allowed
Vasantkumar Chhunilal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 420, 465, 467, 468, 471
High Courts09 Nov 2022Dismissed
Swati Land Developers Pvt Ltd Vs Vrajlal Tapubhai Lodhia
Gujarat High Court · (2022) 11 GUJ CK 0032
Code Of Civil Procedure, 1908 — Section 10, 115, Order 21 Rule 11
High Courts09 Nov 2022Disposed Of
Patel Bharatbhai Ganeshji & 17 Other(S) Vs State Of Gujarat & 10 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0031
Constitution Of India, 1950 — Article 226
High Courts09 Nov 2022Disposed Of
Patel Ranaji Pragji & 34 Other(S) Vs State Of Gujarat & 10 Other(S)
Gujarat High Court · (2022) 11 GUJ CK 0030
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2022Allowed
Pradyumansinh Narendrasinh Zala Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 186, 332, 395, 504, 506(2)
High Courts08 Nov 2022Allowed
Harpalsinh Gajendrasinh Zala Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 149, 332, 395, 504, 506(2)
High Courts08 Nov 2022Allowed
Ami Amrutbhai Makwana Minor Daughter Through Father Amrutbhai Chhaganbhai Makwana Vs Birth And Death Registrar
Gujarat High Court · (2022) 11 GUJ CK 0027
Constitution Of India, 1950 — Article 226Gujarat Registration Of Births And Deaths Rule, 2004 — Rule 11, 11(4), 11(5), 11(6), 11(7)Gujarat Secondary Education Regulation, 1974 — Regulation 12(A)
High Courts08 Nov 2022Allowed
Anitaben W/O Kalpeshkumar Patel D/O Jagjivanbhai Cheldas Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0026
Constitution Of India, 1950 — Article 226Gujarat Registration Of Birth And Death Rules, 2004 — Rule 11(4), 11(5)Registration Of Births And Deaths Act, 1969 — Section 15
High Courts08 Nov 2022Allowed
Jagdishbhai Somabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0025
Constitution Of India, 1950 — Article 226
High Courts08 Nov 2022Allowed
Riddhi Nayankumar Soni Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0024
Constitution Of India, 1950 — Article 226