High Courts16 Nov 2022Allowed
Mohanbhai Devaliabhai Gamit Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
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Gujarat High Court judgments
36,606 judgments · page 155 of 1,831
High Courts16 Nov 2022Allowed
Chinmay Rajendrabhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376(2)(n), 506(2)
High Courts16 Nov 2022Allowed
Shaikh Tanvir Ahemad Altaf Ahemad Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65E, 98(2), 116(B)
High Courts15 Nov 2022Allowed
Deepabhai @ Deepakbhai Bhemabhai Waghela(Dispose Of As Withdrawn) Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0060
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 114, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts15 Nov 2022Allowed
Vinitkumar Vijaykumar Raval Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 409, 420, 465, 467, 468, 471
High Courts15 Nov 2022Allowed
Chavda Shashikant Muljibhai (Dalwadi) Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A), 65(e), 116B
High Courts15 Nov 2022Allowed
Ajitkumar Sureshkumar Vaishnav Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 406, 420
High Courts15 Nov 2022Allowed
Rooplal S/O Logarlalji Dangi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0056
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts15 Nov 2022Allowed
Badiyabhai Dhanabhai Dangi Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0055
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts14 Nov 2022Allowed/Disposed Of
Dayabhai Valjibhai @ Bachubhai Korat Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0054
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 147, 149, 323, 341, 504Gujarat Police Act, 1951 — Section 135
High Courts14 Nov 2022Allowed
Abhishek Ajaybhai Khaitan Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0053
Indian Penal Code, 1860 — Section 120B, 406, 420, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Nov 2022Allowed
Jitendrabhai Jashubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0052
Indian Penal Code, 1860 — Section 294(B), 406, 409, 420, 506(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Nov 2022Allowed
Laxmiben Kavaji Tejot Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0051
Indian Penal Code, 1860 — Section 114, 380, 457Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Nov 2022Allowed
Umeshmaharaj Mavjibhai Aacharya Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0050
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts14 Nov 2022Allowed
Vikaskumar Shivprasad Verma Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(e), 81
High Courts11 Nov 2022Allowed
Samir @ Gamliyo Iqbalbhai Lodi Pathan Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0048
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va) , 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 323, 506(2)
High Courts11 Nov 2022Allowed
Rajiv Shriram Bhakri (Bhaakari) Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts11 Nov 2022Allowed
Rajesh Devshibhai Matang Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(E), 81, 98(2), 116B
High Courts11 Nov 2022Allowed
Brahmbhatt Brijen Prakash Vs Chief Officer, Kalol Municipality
Gujarat High Court · (2022) 11 GUJ CK 0045
Constitution Of India, 1950 — Article 226
High Courts11 Nov 2022Allowed
Piyush Ambalal Gandhi Vs Dy Commissoner Of Income Tax Circle 2
Gujarat High Court · (2022) 11 GUJ CK 0044
Income Tax Act, 1961 — Section 10(10(D), 56, 80C, 80CCC, 80CCC(1), 80CCC(2), 80G, 147, 148