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Gujarat High Court judgments

36,606 judgments · page 153 of 1,831

High Courts24 Nov 2022Allowed

Hirabhai Jagabhai HUN Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0118

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts24 Nov 2022Allowed

Patel Zalak Sunny Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0117

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts24 Nov 2022Allowed

Ravinder Laxman Singh Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0115

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts24 Nov 2022Allowed

Sitadevi Avdesh Yadav Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0112

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
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High Courts23 Nov 2022Disposed Of

Manharbhai Parmabhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 11 GUJ CK 0094

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14(A)Indian Penal Code, 1860 — Section 143, 504, 506(2)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3(1)(r), 3(1)(s), 3(2)(v)
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