High Courts06 Dec 2022Allowed
Prajapati Madhavlal Alias Madhabhai Bababhai Vs Gajikhan Fatankhan Deleted
Gujarat High Court · (2022) 12 GUJ CK 0074
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 151 of 1,831
High Courts06 Dec 2022Disposed Of
Anwar Ahmed Patel Vs B.C. Gandhi
Gujarat High Court · (2022) 12 GUJ CK 0073
High Courts06 Dec 2022Allowed
Rameshbhai Ukkadbhai Vasava Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0061
Constitution Of India, 1950 — Article 226
High Courts06 Dec 2022Allowed
Pratibhakunvar Dilipsinh Sisodiya Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0060
Constitution Of India, 1950 — Article 226
High Courts06 Dec 2022Allowed
Maheshbhai Damjibhai Desai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0059
Constitution Of India, 1950 — Article 226
High Courts06 Dec 2022Disposed Of
Jitendra Ramkrushna Sulke Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0058
High Courts02 Dec 2022Allowed
Jitesh @ Jigneshbhai Chhaniyabhai Bhoya Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts02 Dec 2022Disposed Of
Shree Bharat Saraswati Mandir Sansad - Sharda Gram Vs State Of Gujarat & 5 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0057
Constitution Of India, 1950 — Article 14
High Courts02 Dec 2022Dismissed
I P Mission Girls High School Through Chairman Anish Arthurshant Christian Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0056
Payment Of Gratuity Act, 1972 — Section 4, 4(2)
High Courts02 Dec 2022Dismissed
Zankhana Ankitkumar Shah Vs Union Of India
Gujarat High Court · (2022) 12 GUJ CK 0055
High Courts02 Dec 2022Dismissed/Disposed Of
Abhishek Pravinkumar Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0054
Constitution Of India, 1950 — Article 226
High Courts02 Dec 2022Allowed
Yogesh Narotam Kateshiya Vs Gujarat Public Service Commission Thru. Chairman
Gujarat High Court · (2022) 12 GUJ CK 0053
Recruitment Rules, 2018 — Rule 2(B)(ii), 2(B)(iii)
High Courts01 Dec 2022Disposed Of
Director (Mgnrega) Vs Shaktisinh Ghanshyamsinh Jadeja
Gujarat High Court · (2022) 12 GUJ CK 0031
High Courts01 Dec 2022Disposed Of
Vadodara Municipal Corporation Vs Thakorebhai Chandulal Shah
Gujarat High Court · (2022) 12 GUJ CK 0030
High Courts01 Dec 2022Partly Allowed
Khata Madhubhai Jivabhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0029
Constitution Of India, 1950 — Article 14, 16, 226
High Courts01 Dec 2022Allowed
Jethalal Narandas Chothani Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0028
Constitution Of India, 1950 — Article 226Gujarat Devasthan Inams Abolition Act, 1969 — Section 7(3)
High Courts01 Dec 2022Dismissed
Ayazkhan Firozkhan Pathan Vs Gujarat University
Gujarat High Court · (2022) 12 GUJ CK 0027
Constitution Of India, 1950 — Article 226
High Courts01 Dec 2022Dismissed
Prajapati Punambahen Ishvarbhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0026
Constitution Of India, 1950 — Article 14, 226
High Courts30 Nov 2022Allowed
Aartiba Laxmansinh Sarviya Vs Dy . Collector And Prant Officer, Palitana
Gujarat High Court · (2022) 11 GUJ CK 0109
High Courts30 Nov 2022Disposed Of
Nakiya Atul Harjibhai Vs State Of Gujarat
Gujarat High Court · (2022) 11 GUJ CK 0104