High Courts16 Dec 2022Allowed
Karabhai Ramabhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0045
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 451, 457
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Gujarat High Court judgments
36,606 judgments · page 149 of 1,831
High Courts16 Dec 2022Allowed
Chirag Vinodkumar Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0044
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts16 Dec 2022Allowed
Mayur Kanjibhai Katariya Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0043
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts15 Dec 2022Disposed Of
Sanket Bharatbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0052
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 294(b), 323Code Of Criminal Procedure, 1973 — Section 438
High Courts15 Dec 2022Disposed Of
Meeraben Laxmanbhai Chaudhry Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0051
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(2)(v), 14(A)Indian Penal Code, 1860 — Section 114, 323, 325, 506(2)
High Courts15 Dec 2022Disposed Of
Nirmalkumar Dineshkumar Patel Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0050
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 7, 14(A)Indian Penal Code, 1860 — Section 114, 294(B), 323, 498A, 506(1)
High Courts15 Dec 2022Allowed
Roshniben W/O Niralbhai Khalas Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0049
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 294(B), 324, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts15 Dec 2022Allowed
Dakshin Gujarat VIJ Company Limited Vs Indus Towers Limited
Gujarat High Court · (2022) 12 GUJ CK 0047
Limitation Act, 1963 — Section 17, 17(1)(C)Electricity Act, 2003 — Section 56, 56(1), 56(2)
High Courts14 Dec 2022Allowed/Disposed Of
National Insurance Company Limited Vs Sumanben Hamabhai Revabhai
Gujarat High Court · (2022) 12 GUJ CK 0039
Motor Vehicles Act, 1988 — Section 2, 3, 5, 10, 14, 173
High Courts14 Dec 2022Partly Allowed
Pratapsinh Rupsinh Baria Vs Prakashchandra Nandkishor Purohit & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0038
High Courts14 Dec 2022Partly Allowed
Lilaben Satishbhai Vasava Vs Sureshbhai Bhikhabhai Parmar
Gujarat High Court · (2022) 12 GUJ CK 0036
Motor Vehicles Act, 1988 — Section 166
High Courts14 Dec 2022Partly Allowed
Rambhaben Gordhanbhai & 2 Other(S) Vs Bharatbhai Amrshibhai & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0035
High Courts14 Dec 2022Partly Allowed
Puribai Wd/O Babubhai Bhopajibhai Mer & 5 Other(S) Vs Prabatsingh Mohansingh Rajput & 1 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0034
High Courts14 Dec 2022
Oriental Insruance Company Ltd Vs Udesinh Kabhaibhai Parmar & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0033
High Courts13 Dec 2022Allowed
Sun Glory Education Foundation Vs National Faceless Assessment Centre, Delhi
Gujarat High Court · (2022) 12 GUJ CK 0084
Income Tax Act, 1961 — Section 56(2)(x), 143(1), 143(2), 143(3), 144, 144B, 144B(1)xvi(b), 144B(9)Companies Act, 2013 — Section 8
High Courts13 Dec 2022Allowed
Bhavesh @ Bhayo Rudabhai Goganbhai Kodiyatar Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0078
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65E, 81, 116B
High Courts13 Dec 2022Dismissed
Principal Commissioner Of Income Tax, Surat-1 Vs Natvarlal Purshottamdas Patel
Gujarat High Court · (2022) 12 GUJ CK 0077
Income Tax Act,1961 — Section 50C, 50(C)(2), 260A
High Courts13 Dec 2022Disposed Of
Hardik Manharlal Kotecha Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0041
Code Of Criminal Procedure, 1973 — Section 256, 378Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1898 — Section 247
High Courts13 Dec 2022Allowed
Nitin Shashikant Rathod Vs Isha Suppliers Thro Proprietor & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 256, 378Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1898 — Section 247
High Courts12 Dec 2022Disposed Of
Karmanbhai Madhabhai Sakhat Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0088