High Courts03 Jan 2023Allowed
Bhupendra @ Abdul Maheshji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0010
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 147 of 1,831
High Courts03 Jan 2023Allowed
Bhanupratap Takhatsinh Rana Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0009
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(h)(a), 3(2)
High Courts03 Jan 2023Dismissed
Pappu @ Saman Visambar @ Ajay Chauhan Through Visamabar Shivnarayan Chauhan Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0008
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts03 Jan 2023Allowed
Chintan Pravinchandra Rajgor Vs Union Of India
Gujarat High Court · (2023) 01 GUJ CK 0007
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 188, 498APassport Act, 1967 — Section 6(2)(f), 22(a)
High Courts03 Jan 2023Disposed Of
Parmar Vasantben Kiritsinh Vs Union Of India
Gujarat High Court · (2023) 01 GUJ CK 0006
Constitution Of India, 1950 — Article 226, 243Q(2)National Highways Act, 1956, — Section 3A, 3D, 3G(5)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)
High Courts02 Jan 2023
Principal Commissioner Of Income Tax(Central), Surat Vs Neotech Education Foundation
Gujarat High Court · (2023) 01 GUJ CK 0047
Income Tax Act, 1961 — Section 68, 69B, 133A, 133(6), 260A
High Courts02 Jan 2023Allowed
Aminali Ayubali Saiyad Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0005
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts02 Jan 2023Allowed
Irfanbhai Mamadbhai Khebhar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0004
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts02 Jan 2023Allowed
Mahendraji Arjanji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0003
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts02 Jan 2023Allowed
Patel Paresh Mohanbhai Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0002
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts02 Jan 2023Allowed
Sanjayji Savdhanji Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0001
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451, 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts30 Dec 2022Disposed Of
Chandrasekhar Rajenet @ Rajnath Sinh Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0091
High Courts30 Dec 2022Disposed Of
Virendra Ramdhari Yadav Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0089
Constitution Of India, 1950 — Article 226
High Courts23 Dec 2022Allowed
Vikramsinh Bhavarsinh Udeysinh Rav Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 9
High Courts23 Dec 2022Allowed
Salim Sattarbhai Khedara Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29
High Courts23 Dec 2022Allowed
Maheshbhai Himmatbhai Solanki Vs Khemaranbhai Muktarambhai Choudhri
Gujarat High Court · (2022) 12 GUJ CK 0018
Motor Vehicles Act, 1988 — Section 147, 166, 173(1)
High Courts23 Dec 2022Allowed
Lakhu Madeva Aayar Vs Balvindersingh Gajjansinh & 4 Other(S)
Gujarat High Court · (2022) 12 GUJ CK 0016
Motor Vehicles Act, 1988 — Section 166, 173(1)
High Courts23 Dec 2022Disposed Of
Jashubhai Kavaji Kharadi Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0005
Constitution Of India, 1950 — Article 226
High Courts22 Dec 2022Dismissed/Disposed Of
Ajay Devendrabhai Patel Vs Kanaiyalal Hiralal Patel
Gujarat High Court · (2022) 12 GUJ CK 0025
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Specific Relief Act, 1963 — Section 6
High Courts22 Dec 2022Allowed
Sangh Samimben @ Bebuben Imtiyazbhai Vs State Of Gujarat
Gujarat High Court · (2022) 12 GUJ CK 0024
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14(A)Indian Penal Code, 1860 — Section 114, 294(b), 323, 325, 506(2)Gujarat Police Act, 1951 — Section 135